High Courts22 Mar 1996
Hans Raj and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 582
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 62 of 80
High Courts22 Mar 1996
Ravinder Kumar Taneja Vs Anjana Rani
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 696 : (1996) 2 RCR(Criminal) 661
High Courts22 Mar 1996Allowed
Dalip Kuar Vs Taro and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 450 : (1996) 114 PLR 735 : (1996) 3 RCR(Civil) 91
High Courts22 Mar 1996Dismissed
Gurdial Singh (Died) Vs The Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 536 : (1996) 3 RCR(Civil) 667
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Mar 1996Dismissed
Dev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 1 : (1996) 113 PLR 456
Punjab Panchayati Raj Act, 1994 — Section 20(3)
High Courts22 Mar 1996Dismissed
Smt. Smali Bagga Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 45
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts22 Mar 1996Dismissed
Shri Ashok Kumar Pathania Vs Indian Council for Child Welfare and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 426
Constitution of India, 1950 — Article 12
High Courts21 Mar 1996Allowed
Jagdish Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 525
Industrial Disputes Act, 1947 — Section 10
High Courts21 Mar 1996
Gobind Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 687
High Courts21 Mar 1996
Nachhattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 577
High Courts21 Mar 1996Dismissed
Steel Authority of India Ltd. Vs Vishwakarma Agro and Allied Industries and Others
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 929
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Mar 1996Dismissed
The Sewak Co-operative House Building Society Ltd. and Another Vs The Bhatinda Improvement Trust and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 516
Punjab Town Improvement Act, 1922 — Section 41
High Courts20 Mar 1996Allowed
Central Warehousing Corporation Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 531
Punjab Municipal Act, 1911 — Section 62 , 63, 64, 65, 66
High Courts20 Mar 1996Dismissed
State of Jammu and Kashmir and Others Vs Hindustan Forests Company Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 88 CompCas 21
Companies Act, 1956 — Section 446, 477Constitution of India, 1950 — Article 299State Financial Corporations Act, 1951 — Section 31
High Courts20 Mar 1996
Sukhpal Singh alias Kuku Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 751
High Courts20 Mar 1996
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 566
High Courts20 Mar 1996
Gurdev Singh Vs Senior Superintendent of Police, Jagraon
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 587
High Courts20 Mar 1996Allowed
Pal Singh Vs Superintending Canal Officer, Sirhind Canal Circle
Punjab And Haryana At Chandigarh · (1996) 114 PLR 302
High Courts20 Mar 1996Allowed
Budh Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 3356 : (1996) 2 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 302, 34, 460
High Courts20 Mar 1996Dismissed
Mrs. Raj Rani and Others Vs Santosh Awasthi
Punjab And Haryana At Chandigarh · (1996) 113 PLR 401 : (1996) 1 RCR(Rent) 467
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15, 15(5)