COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1996

1,597 judgments · page 64 of 80

High Courts14 Mar 1996Dismissed

Haryana Financial Corporation Vs Presiding Officer, Labour Court-Cum-Industrial Tribunal and Another

Punjab And Haryana At Chandigarh · (1996) 113 PLR 512

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2

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High Courts14 Mar 1996Allowed

Bharat Bhushan Vs The Haryana Handloom Weavers Apex Cooperative Society Ltd. and Another

Punjab And Haryana At Chandigarh · (1996) 113 PLR 793

Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts14 Mar 1996

Malook Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 2 AICLR 252 : (1996) CrLJ 3423 : (1996) 2 RCR(Criminal) 282

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High Courts14 Mar 1996

Mohan Lal Darshan Kumar and Others Vs S.P. Bookal, ITO and Another

Punjab And Haryana At Chandigarh · (1996) 220 ITR 593

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 245C, 245H, 276CPenal Code, 1860 (IPC) — Section 193, 34, 467, 471

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High Courts14 Mar 1996

Raj Devi Vs Smt. Santosh and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 106 : (1996) 3 RCR(Civil) 628

Haryana Panchayati Raj Act, 1994 — Section 176(4)Haryana Panchayati Raj Election Rules, 1994 — Rule 62 , 63, 64, 65, 66

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High Courts14 Mar 1996Allowed

Smt. Jito Vs Financial Commissioner (Appeals) and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 301

Punjab Security of Land Tenures Act, 1953 — Section 14A, 9(1)

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High Courts13 Mar 1996Dismissed

Gram Panchayat Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 311

Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

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High Courts13 Mar 1996Dismissed

Poonam Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 518

Haryana Municipal Act, 1973 — Section 21, 22

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High Courts13 Mar 1996

State of Punjab Vs Jasbir Singh alias Kirni

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 777

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High Courts13 Mar 1996

Lt. Col. Paramjit Singh Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (1996) 135 CTR 8 : (1996) 220 ITR 446 : (1996) 89 TAXMAN 536

Income Tax Act, 1961 — Section 126, 127, 143(1), 147

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High Courts13 Mar 1996

Commissioner of Income Tax Vs Leader Valves (P.) Ltd.

Punjab And Haryana At Chandigarh · (1997) 137 CTR 73 : (1996) 220 ITR 591

Income Tax Act, 1961 — Section 221, 256(1), 256(2)

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High Courts13 Mar 1996Dismissed

Brij Lal Vs Shiv Mohan and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 255 : (1996) 2 RCR(Rent) 24

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12, 13, 13(2), 15, 15(6)

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High Courts12 Mar 1996

The State of Punjab Vs Jaswant Singh and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 90

Evidence Act, 1872 — Section 51ALand Acquisition Act, 1894 — Section 23

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High Courts12 Mar 1996

Mehar Chand Vs Tulsi Ram

Punjab And Haryana At Chandigarh · AIR 1996 P&H 195 : (1996) 113 PLR 398

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, 34

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High Courts12 Mar 1996

Ram Niwas and Others Vs Jind Co-operative Sugar Mills Ltd. and Others

Punjab And Haryana At Chandigarh · (1998) 3 LLJ 936 : (1996) 113 PLR 418

Payment of Wages Act, 1936 — Section 10(6)(1A), 7(2)

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High Courts12 Mar 1996

Sarbjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) CrLJ 4335 : (1996) 2 RCR(Criminal) 497

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High Courts12 Mar 1996Dismissed

Gram Panchayat Vs The Addl. Collector and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 100 : (1996) 3 RCR(Civil) 568

Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7

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High Courts12 Mar 1996Allowed

Pala Singh Vs Lakhvinder Singh and Another

Punjab And Haryana At Chandigarh · (1997) 1 ACC 469 : (1996) 114 PLR 214

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Motor Vehicles Act, 1939 — Section 168

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High Courts12 Mar 1996

Mrs. Paramjit Kaur Vs The Secretary to Government Punjab Department of Housing and Urban Development and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 300

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High Courts11 Mar 1996

Hawa Singh Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 635

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