COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1996

1,597 judgments · page 61 of 80

High Courts26 Mar 1996Allowed

Mahi Pal and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CriLJ 43 : (1996) 2 RCR(Criminal) 304

Criminal Procedure Code, 1973 (CrPC) — Section 173, 177, 184, 219, 220Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471

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High Courts26 Mar 1996

Jasmer Kaur Vs Chuhar Singh and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 664

Transfer of Property Act, 1882 — Section 122

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High Courts26 Mar 1996

Chandigarh Housing Board Vs Sukh Pal Singh Kang

Punjab And Haryana At Chandigarh · AIR 1996 P&H 201 : (1996) 113 PLR 246

Constitution of India, 1950 — Article 226, 227

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High Courts26 Mar 1996

Vinod Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 559

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High Courts26 Mar 1996

Billu alias Harinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 587

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High Courts26 Mar 1996

Parkash Chand Vs Pritam Chand

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 580

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High Courts26 Mar 1996

Ravinder Kumar and Brothers Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 2 AICLR 718 : (1996) CrLJ 4293 : (1996) 2 RCR(Criminal) 426

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High Courts26 Mar 1996

Government of India and Others Vs Hansi Mohalla Khatikan Co-operative Labour and Construction Society Ltd. Hansi (Regd.) and Others

Punjab And Haryana At Chandigarh · (1996) 135 CTR 328 : (1996) 220 ITR 632

Income Tax Act, 1961 — Section 293

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High Courts26 Mar 1996Dismissed

Darbari Lal Vs Kartar Singh (Died) by Lrs. and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 759 : (1996) 3 RCR(Civil) 222

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 7

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High Courts25 Mar 1996Allowed

Ram Kumar and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CriLJ 324

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

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High Courts25 Mar 1996Dismissed

Magar Singh Vs The Additional Commissioner, Ferozepur Division and Others

Punjab And Haryana At Chandigarh · (1996) 114 PLR 557

Constitution of India, 1950 — Article 226

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High Courts25 Mar 1996Allowed

Suspal Singh Vs Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (1996) 113 PLR 420

Industrial Disputes Act, 1947 — Section 2(S)

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High Courts25 Mar 1996

Sunehra and Others Vs Barham Parkash and Others

Punjab And Haryana At Chandigarh · (1997) 116 PLR 209 : (1996) 3 RCR(Civil) 342

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High Courts23 Mar 1996

Balbir Singh Vs Bant Singh

Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 613 : (1996) 3 RCR(Civil) 351

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High Courts23 Mar 1996

Gurmit Singh Vs Gurdev Kaur

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 326

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High Courts23 Mar 1996

Dharam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 634

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High Courts23 Mar 1996Dismissed

Sewa Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) CriLJ 4124 : (1997) 1 DMC 665 : (1996) 3 RCR(Criminal) 757

Penal Code, 1860 (IPC) — Section 302

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High Courts23 Mar 1996Allowed

Balwan Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1996) 113 PLR 310

Industrial Disputes Act, 1947 — Section 25A

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High Courts22 Mar 1996Dismissed

Ved Parkash Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 421

Constitution of India, 1950 — Article 21Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4

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High Courts22 Mar 1996

Prithpal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 738

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