High Courts11 Apr 1996Dismissed
Ashok Kumar Jain, Advocate Vs Lachhman Dass
Punjab And Haryana At Chandigarh · (1996) 113 PLR 783 : (1996) 2 RCR(Rent) 180
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 59 of 80
High Courts11 Apr 1996
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 565 : (1996) CrLJ 4216 : (1996) 2 RCR(Criminal) 365
High Courts11 Apr 1996Dismissed
Harbinder Singh Vs Smt. Suman Rani
Punjab And Haryana At Chandigarh · (1996) 87 CompCas 135
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Apr 1996Allowed
Ruldu Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1996) 113 PLR 666
Essential Commodities Act, 1955 — Section 7
High Courts11 Apr 1996Dismissed
Ajit Singh Vs Ramail Singh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 437
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(1)
High Courts11 Apr 1996Dismissed
Manohar Singh Vs Ajaib Singh and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 320 : (1996) 113 PLR 761 : (1996) 3 RCR(Civil) 334
High Courts10 Apr 1996
COMMISSIONER OF INCOME TAX Vs MALTEX MALSTERS LTD.
Punjab And Haryana At Chandigarh · (1996) 134 CTR 402
Income Tax Act, 1961 — Section 256(2)
High Courts10 Apr 1996Dismissed
Rajinder Singh Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 372 : (1997) 1 LLJ 323
Constitution of India, 1950 — Article 43AIndustrial Disputes Act, 1947 — Section 25F, 25G, 33C
High Courts10 Apr 1996
Commissioner of Income Tax Vs Maltax Malsters Ltd.
Punjab And Haryana At Chandigarh · (1996) 220 ITR 669
Income Tax Act, 1961 — Section 256, 256(2), 3(4), 32Income Tax Rules, 1962 — Rule 5, 5(1)
High Courts10 Apr 1996
Mahabir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 254
High Courts10 Apr 1996
M/s. Pritam Singh and Sons and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 260 : (1996) 114 PLR 791 : (1996) 3 RCR(Civil) 1
Constitution of India, 1950 — Article 14, 19(1)
High Courts10 Apr 1996
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 627
High Courts10 Apr 1996
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 4333 : (1996) 2 RCR(Criminal) 371
High Courts10 Apr 1996
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 586
High Courts10 Apr 1996Dismissed
Des Raj Vs Meena Rani
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 109 : (1996) 2 DMC 356 : (1996) 2 RCR(Criminal) 632
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 497
High Courts10 Apr 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 628
High Courts10 Apr 1996Dismissed
Rohtak Raj Talkies (P) Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 568
Constitution of India, 1950 — Article 226, 227Punjab Entertainments Duty Rules, 1956 — Rule 17
High Courts09 Apr 1996Allowed
Sanjeev Kumar Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 669
Constitution of India, 1950 — Article 14, 226
High Courts09 Apr 1996
Ram Sarup and another Vs Din Dayal
Punjab And Haryana At Chandigarh · AIR 1997 P&H 1 : (1997) 1 ILR (P&H) 148 : (1996) 1 RCR(Rent) 657
Constitution of India, 1950 — Article 32East Punjab Urban Rent Restriction Act, 1949 — Section 12, 13, 13(4)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 1(3), 13, 13(3)
High Courts09 Apr 1996
Nirmal Singh (Deceased by LRs) and others Vs Smt. Gejo and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 260 : (1997) 3 CivCC 111 : (1996) 2 CivCC 434 : (1997) 115 PLR 301 : (1996) 3 RCR(Civil) 744
Specific Relief Act, 1963 — Section 16(1), 20, 27Transfer of Property Act, 1882 — Section 41