High Courts09 Apr 1996
Vinod Goyal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 127 : (1996) CrLJ 3519 : (1996) 2 RCR(Criminal) 336
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 60 of 80
High Courts09 Apr 1996
State of Haryana Vs Suresh and others
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 169
High Courts09 Apr 1996
Dharam Singh and others Vs Sadhu Singh (deceased by LRs) and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 198
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 25
High Courts09 Apr 1996
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 4240 : (1996) 2 RCR(Criminal) 624
High Courts09 Apr 1996
Smt. Balbir Kaur Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 362 : (1996) 2 CivCC 330 : (1996) 114 PLR 57
Specific Relief Act, 1963 — Section 16
High Courts09 Apr 1996
Bir Singh Vs Hari Ram
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 43
High Courts08 Apr 1996Allowed
Mohinder Singh Chawla Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 62 : (1996) 113 PLR 499
Constitution of India, 1950 — Article 14
High Courts08 Apr 1996
Balwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 533
High Courts08 Apr 1996Allowed
Jai Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 509
Bonded Labour System Abolition Act, 1976 — Section 12
High Courts06 Apr 1996
Chand Singh Chandu Vs Nirmal Singh and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 643
High Courts01 Apr 1996Dismissed
Khalsa Body Builders Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 480
High Courts31 Mar 1996
COMMISSIONER OF INCOME TAX Vs ATLAS CYCLE INDUSTRIES.
Punjab And Haryana At Chandigarh · (1996) 136 CTR 309
Income Tax Act, 1961 — Section 256(2)
High Courts29 Mar 1996
COMMISSIONER OF INCOME TAX Vs S. C. NAGPAL.
Punjab And Haryana At Chandigarh · (1997) 137 CTR 525
Income Tax Act, 1961 — Section 256(2)
High Courts27 Mar 1996Allowed
Tarsem Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 193 : (1996) 3 RCR(Civil) 384
Punjab Panchayati Raj Act, 1994 — Section 22(1)
High Courts27 Mar 1996
Thakur Chemicals Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 285
High Courts27 Mar 1996
Vijay Shankar Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 772 : (1996) 3 RCR(Criminal) 446
High Courts27 Mar 1996
Mangat Ram Vs Sita Devi
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 375
High Courts27 Mar 1996
Parshotam Lal Vs Shingara Ram
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 630
High Courts27 Mar 1996
Gurdhian Singh Vs Gurmeet Kaur
Punjab And Haryana At Chandigarh · (1996) 114 PLR 648 : (1997) 2 RCR(Civil) 296
Hindu Marriage Act, 1955 — Section 13B
High Courts27 Mar 1996Dismissed
State of Haryana Vs Shivnath Rai and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 404 : (1996) 2 RCR(Criminal) 556
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 498A