High Courts12 Feb 1996
Surinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 203 : (1996) 2 RCR(Criminal) 154
Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 146(1), 397(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 71 of 80
High Courts09 Feb 1996
R.C. Goenka Vs Som Nath Jain
Punjab And Haryana At Chandigarh · (1996) CriLJ 2918 : (1996) 2 ILR (P&H) 182
Arbitration Act, 1940 — Section 33, 34Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts09 Feb 1996Dismissed
Gurbachan Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 3051 : (1996) 2 RCR(Criminal) 723
Criminal Procedure Code, 1973 (CrPC) — Section 125, 173, 313Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A
High Courts09 Feb 1996
Ram Niwas Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 313
High Courts09 Feb 1996
Harjinder Kaur Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 645
High Courts09 Feb 1996
Tarsem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 756
High Courts09 Feb 1996Dismissed
State of Haryana and Others Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1996) 113 PLR 646 : (1996) 3 RCR(Civil) 382
Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3), 14
High Courts09 Feb 1996Allowed
Shiv Kumar Verma Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 598 : (1996) 113 PLR 197
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Feb 1996
Mangal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3258
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 148, 149, 234, 302
High Courts08 Feb 1996
Charan Singh Vs Municipal Committee, Rania and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 207 : (1997) 3 CCC 34 : (1997) 3 CivCC 34 : (1996) PLJ 254 : (1996) 2 PLR 707 : (1996) 2 RCR(Rent) 302 : (1996) 2 RRR 185
High Courts08 Feb 1996
Sukhwinder Singh Sandhu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 348 : (1996) 3 RCR(Criminal) 1 : (1996) 2 RCR(Criminal) 660 : (1996) 2 RCR(Criminal) 799
High Courts08 Feb 1996
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 636
High Courts08 Feb 1996
V.P.Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 261
High Courts08 Feb 1996
Jasbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 100 : (1996) PLJ 352 : (1996) 2 PLR 443 : (1996) 3 RCR(Civil) 623 : (1996) 2 RRR 256
High Courts08 Feb 1996
Commissioner of Income Tax Vs Rajesh Talkies
Punjab And Haryana At Chandigarh · (1996) 87 TAXMAN 204
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 14
High Courts08 Feb 1996Allowed
Jaibir Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 40 : (1996) 113 PLR 443
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12
High Courts07 Feb 1996Allowed
Ajmer Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 113
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4
High Courts07 Feb 1996Allowed
Pritam Singh Vs The Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 679
Northern India Canal and Drainage Act, 1873 — Section 30A, 30B
High Courts07 Feb 1996
State of Punjab Vs Tarlok Singh
Punjab And Haryana At Chandigarh · (1996) CrLJ 4210 : (1996) 2 RCR(Criminal) 288
High Courts07 Feb 1996
Ramesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 94