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Punjab And Haryana At Chandigarh judgments, 1996

1,597 judgments · page 44 of 80

High Courts30 May 1996

Pardaman Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1996 P&H 280 : (1997) 1 ILR (P&H) 51 : (1996) 114 PLR 396 : (1996) 3 RCR(Civil) 35

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Punjab Gram Panchayat Act, 1952 — Section 13, 13
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High Courts30 May 1996

Sarabjit Singh Vs Charanjit Kaur

Punjab And Haryana At Chandigarh · AIR 1997 P&H 66 : (1996) 3 RCR(Civil) 40

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)Hindu Marriage Act, 1955 — Section 11, 20(2), 24, 25, 29(2)
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High Courts29 May 1996Dismissed

Balwant Singh Vs Kamlesh Verma

Punjab And Haryana At Chandigarh · (1996) 114 PLR 138

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
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