High Courts03 Jul 1996
Bikkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 572
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 42 of 80
High Courts03 Jul 1996
Prof. V.S. Jolly Vs Guru Nanak Dev University, Amritsar
Punjab And Haryana At Chandigarh · AIR 1997 P&H 71 : (1996) 3 RCR(Civil) 644
Constitution of India, 1950 — Article 14, 226
High Courts03 Jul 1996
Nishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 57
High Courts03 Jul 1996
Jaswant Rai Sharma Vs Ramesh Chand and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 171 : (1997) ACJ 11 : (1996) 114 PLR 360
Motor Vehicles Act, 1939 — Section 110A
High Courts03 Jul 1996
Karan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 527
High Courts03 Jul 1996Allowed
Parbatti Vs Rulia Ram @ Nafe
Punjab And Haryana At Chandigarh · (1997) 115 PLR 695 : (1997) 1 RCR(Civil) 217
High Courts03 Jul 1996
Krishan Kumar Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (1996) 117 PLR 794 : (1996) 3 RCR(Civil) 202
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5
High Courts02 Jul 1996Dismissed
Executive Engineer, Provincial Division No. 2, PWD B and R and Another Vs Harish Chander and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 1348 : (1996) 114 PLR 356
Motor Vehicles Act, 1988 — Section 166
High Courts02 Jul 1996
Sarla Kumari Vs Santosh Kumari and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 168 : (1996) 114 PLR 531 : (1997) 1 RCR(Civil) 203
High Courts02 Jul 1996
Hotel Skylark and Restaurant Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 221 ITR 283
Income Tax Act, 1961 — Section 32Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts02 Jul 1996
Haroon Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 600
High Courts02 Jul 1996
Vishal Jyani @ Chintu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 834 : (1996) 3 RCR(Criminal) 45
High Courts02 Jul 1996
Madhu Sharma Vs Subhash Chander Sharma
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 672
High Courts02 Jul 1996
Commissioner of Income Tax Vs Pearl Woollen Mills
Punjab And Haryana At Chandigarh · (1996) 222 ITR 247 : (1997) 90 TAXMAN 375
Income Tax Act, 1961 — Section 254, 254(2), 256
High Courts02 Jul 1996
Ashok Kumar Grover Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 91 CompCas 485 : (1996) 3 RCR(Criminal) 122
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts02 Jul 1996
Brij Lal Vs Dharambir and Others
Punjab And Haryana At Chandigarh · (1996) 2 ACC 711 : (1996) 114 PLR 643
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 110A
High Courts01 Jul 1996
Lloyd Projects Private Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 407 : (1996) 3 RCR(Civil) 252
Constitution of India, 1950 — Article 226Punjab State Electricity Board Purchase Regulations, 1981 — Regulation 13
High Courts01 Jul 1996Allowed
Purshotam Dass Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 62 : (1997) 1 RCR(Civil) 70
Punjab Town Improvement (Utilisation of Lands and Allotment of Plots) Rules, 1983 — Rule 8
High Courts01 Jul 1996Dismissed
Karan Jagdish Kaur Vs Punjab School Education Board and Others
Punjab And Haryana At Chandigarh · (1998) 2 LLJ 186 : (1996) 114 PLR 403
Punjab School Education Board (Employee Service) Regulations, 1988 — Regulation 8(1)
High Courts01 Jul 1996
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 605