High Courts05 Jul 1996Allowed

Ranbir Kaur @ Harjit Kaur Vs Gurnam Singh

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 115 : (1997) 2 DMC 148 : (1997) 3 RCR(Criminal) 516

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 2(1), 29(2)
High Courts05 Jul 1996

Jaspal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1997) CriLJ 1280 : (1996) 3 RCR(Criminal) 104

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304