High Courts16 Jul 1996Dismissed
Bishan Dass Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 1 LLJ 985
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 39 of 80
High Courts16 Jul 1996Dismissed
Rajinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 781 : (1997) 3 RCR(Civil) 611
Constitution of India, 1950 — Article 226
High Courts16 Jul 1996
Wakil Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 1743
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Opium Act, 1878 — Section 9
High Courts15 Jul 1996
Gurbax Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 671
High Courts15 Jul 1996
Shashi Bala Vs Siri Niwas
Punjab And Haryana At Chandigarh · (1996) 3 PLR 641 : (1996) 1 RCR(Civil) 442
High Courts15 Jul 1996
Sashi Bala and Others Vs Siri Niwas and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 275 : (1996) 114 PLR 641
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jul 1996
Ram Chander and Others Vs Chanda and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 344 : (1996) 1 RCR(Civil) 440
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 2
High Courts12 Jul 1996Dismissed
Gurbachan Singh Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 631 : (1997) 115 PLR 355 : (1997) 2 RCR(Civil) 130
Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1963 — Section 28(2)
High Courts12 Jul 1996Allowed
Smt. Sandhya Jindal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 614 : (1997) 2 RCR(Civil) 71
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 6(2)Haryana Urban Development Authority Act, 1977 — Section 17, 5(1)
High Courts12 Jul 1996
Ram Piari Vs Tek Chand
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 759
High Courts12 Jul 1996
Kashmir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 807 : (1996) 3 RCR(Criminal) 52
High Courts12 Jul 1996
Raj Kumar Sharma Vs Jagdish Parshad
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 433
High Courts12 Jul 1996
Naresh Talwar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 274
High Courts12 Jul 1996
Ajaib S.Sethi Vs Chief Judicial Magistrate Amritsar
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 585 : (1996) 3 RCR(Criminal) 332
High Courts12 Jul 1996
Rajinder Kaur Vs Bakhshish Singh
Punjab And Haryana At Chandigarh · (1996) 114 PLR 335 : (1996) 3 RCR(Civil) 450
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts12 Jul 1996
Prithipal Singh Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1997) 1 ACC 435 : (1997) ACJ 383 : (1996) 114 PLR 389
Motor Vehicles Act, 1988 — Section 166, 171
High Courts11 Jul 1996Dismissed
Municipal Corporation Vs Balinder Bachan Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 96 : (1997) 1 RCR(Civil) 154
High Courts11 Jul 1996Allowed
State of Punjab Vs Diali Ram (Deceased) and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 158 : (1997) 1 RCR(Civil) 270 : (1997) 2 RCR(Rent) 145
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4
High Courts11 Jul 1996Dismissed
Kulwant Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1997) 1 DMC 248
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Jul 1996
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 390