High Courts24 Jul 1996Dismissed
Sh. Ranbir Singh Vs Sunit
Punjab And Haryana At Chandigarh · (1997) 115 PLR 428 : (1997) 2 RCR(Civil) 256
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 37 of 80
High Courts24 Jul 1996Dismissed
Smt. Samitri Devi Vs Karam Singh
Punjab And Haryana At Chandigarh · (1997) 115 PLR 192 : (1996) 2 RCR(Rent) 618
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts24 Jul 1996Dismissed
Kapur Singh Vs Dalbara Singh
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 216 : (1997) 1 RCR(Civil) 127
Constitution of India, 1950 — Article 246, 246(1), 246(2), 246(3), 246(4)Evidence Act, 1872 — Section 90, 91, 91Stamp Act, 1899 — Article 13, 14, 19, 27, 37
High Courts23 Jul 1996Allowed
Kala Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 1313 : (1996) 3 RCR(Criminal) 343
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 376, 452
High Courts23 Jul 1996Allowed
Sukhdev Singh Vs Paramjit Singh and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 448 : (1997) 1 RCR(Civil) 683
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 149 , 151
High Courts23 Jul 1996
Jasmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 528
High Courts23 Jul 1996
Rinku alias Amardeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 698
High Courts23 Jul 1996Dismissed
Ajit Singh Oberoi Vs Malvinder Singh
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 263
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Jul 1996Dismissed
Niranjan Singh (Died) Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1997) 116 PLR 568 : (1997) 1 RCR(Civil) 606
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Jul 1996
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 CurLJ 587 : (1997) 1 RCR(Civil) 238
High Courts22 Jul 1996
M.N.Murli Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 393
High Courts22 Jul 1996
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 340
High Courts22 Jul 1996Allowed
Haryana Breweries Ltd. Vs Government of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 450 : (1996) 3 RCR(Civil) 540
Punjab Brewery Rules, 1956 — Rule 35Punjab Excise Act, 1914 — Section 31
High Courts22 Jul 1996
General Manager, Haryana Roadways and Another Vs Ram Chander Gautam and Another
Punjab And Haryana At Chandigarh · (1997) 2 ACC 174 : (1997) ACJ 12 : (1996) 114 PLR 361 : (1997) 1 RCR(Civil) 9
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 1996
Nachhatro Devi Vs Chetan Singh
Punjab And Haryana At Chandigarh · (1997) 115 PLR 682 : (1997) 2 RCR(Civil) 382 : (1997) 1 RCR(Civil) 61
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts22 Jul 1996Dismissed
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2056 : (1996) 3 RCR(Criminal) 429
Criminal Procedure Code, 1973 (CrPC) — Section 173, 311, 540Prevention of Corruption Act, 1988 — Section 19
High Courts19 Jul 1996Allowed
Gursharan Singh Ghai Vs The Amritsar Central Cooperative Bank Limited and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 191 : (1996) 114 PLR 338
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts19 Jul 1996
Gursewak Singh Vs Food Corporation of India, New Delhi
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 612
High Courts19 Jul 1996
Jaswant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 439
High Courts19 Jul 1996Allowed
Anup Singh and Others Vs Smt. Bachni and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 441 : (1997) 1 ILR (P&H) 381 : (1996) 114 PLR 184 : (1997) 1 RCR(Civil) 26
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 3Transfer of Property Act, 1882 — Section 41