High Courts31 Jul 1996Dismissed
Dhan Singh Dalal Vs Smt. Kamlesh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 423 : (1996) 3 RCR(Criminal) 340
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 35 of 80
High Courts31 Jul 1996Dismissed
Ajit Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 659 : (1997) 1 RCR(Criminal) 590
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 239, 245, 401Penal Code, 1860 (IPC) — Section 498A
High Courts31 Jul 1996Allowed
Ram Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 197
Constitution of India, 1950 — Article 16(1), 226
High Courts30 Jul 1996Dismissed
Surinder Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 1737 : (1996) 3 RCR(Criminal) 251
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts30 Jul 1996Dismissed
Rishi Pal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 1438 : (1996) 3 RCR(Criminal) 357
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 190(2), 195(1), 200, 204Penal Code, 1860 (IPC) — Section 120B, 172, 188, 193, 194
High Courts30 Jul 1996Allowed
Hans Raj Vs Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 701
Industrial Disputes Act, 1947 — Section 2(OO), 25F
High Courts30 Jul 1996
Procolor and Others Vs Chief Judicial Magistrate and Others
Punjab And Haryana At Chandigarh · (1998) 230 ITR 849
Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts30 Jul 1996
PROCOLOR and Others Vs CHIEF JUDICIAL MAGISTRATE and Others
Punjab And Haryana At Chandigarh · (1998) 147 CTR 214 : (1998) 1 ILR (P&H) 6 : (1996) 3 RCR(Criminal) 705
Income Tax Act, 1961 — Section 276C
High Courts29 Jul 1996Dismissed
Virinder Singh Vs Narinder Kumar and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 645
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Jul 1996Allowed
Parmod Kumar and Others Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 606
High Courts29 Jul 1996
Chanana Associates Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 225 ITR 72
Income Tax Act, 1961 — Section 256(2), 40A(3)
High Courts29 Jul 1996
Harcharan Singh and another Vs Financial Commissioner, Revenue, Punjab Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 40 : (1996) 3 RCR(Civil) 593
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 52
High Courts29 Jul 1996
Gurbax Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 327
High Courts29 Jul 1996
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 222
High Courts29 Jul 1996
Commissioner of Income Tax Vs S.C. Nagpal
Punjab And Haryana At Chandigarh · (1998) 229 ITR 566
Income Tax Act, 1961 — Section 17, 256
High Courts29 Jul 1996Dismissed
Bhatia Art Service Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 479 : (1996) 3 RCR(Civil) 570
Haryana Municipal Corporation Act, 1994 — Section 421(2)
High Courts29 Jul 1996Dismissed
Smt. Paramjit Kaur Vs Smt. Satya Gupta and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 465 : (1996) 2 RCR(Rent) 446
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts29 Jul 1996Allowed
Ujjagar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2633 : (1997) 1 RCR(Criminal) 224
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Jul 1996Dismissed
Jangir Singh Vs The Bhaika Bag Co-operative Society Limited
Punjab And Haryana At Chandigarh · (1996) 114 PLR 571
High Courts26 Jul 1996
Brij Mohan Vs Pooja alias Saroj Rani
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 594