High Courts06 Aug 1996
Hem Raj and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 755
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 33 of 80
High Courts06 Aug 1996Allowed
Tirath Ram Ahuja Ltd. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 504
Haryana General Sales Tax Act, 1973 — Section 44(1)
High Courts06 Aug 1996
Kartar Singh (Dead) through LRs. Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (1997) 116 PLR 349 : (1996) 1 RCR(Civil) 421
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts06 Aug 1996
Dasondha Singh and Others Vs Zalam Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 735 : (1997) 2 RCR(Civil) 694
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 35, 37
High Courts06 Aug 1996Allowed
Sham Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 2456 : (1996) 3 RCR(Criminal) 193
Criminal Procedure Code, 1973 (CrPC) — Section 256, 482Penal Code, 1860 (IPC) — Section 323, 500
High Courts05 Aug 1996
B.S. Bajaj and Sons Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 135 CTR 491 : (1996) 222 ITR 418
Income Tax Act, 1961 — Section 263, 80HH, 80JWealth Tax Act, 1957 — Section 5(1)
High Courts05 Aug 1996
Mohinder Kaur Vs Gurdial Kaur
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 219
High Courts05 Aug 1996
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 703
High Courts05 Aug 1996
Gurdeep Singh @ Gurdeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 640
High Courts05 Aug 1996
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 629
High Courts05 Aug 1996
Banwari and another Vs Moti Lal
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 273
High Courts05 Aug 1996
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 730
High Courts05 Aug 1996Dismissed
Jatinder Singh etc. Vs P.S.E.B. etc.
Punjab And Haryana At Chandigarh · (1996) 114 PLR 156
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 79(1), 79C
High Courts05 Aug 1996
Sandeep Singh Vs Punjab University, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 237
Constitution of India, 1950 — Article 226, 227
High Courts05 Aug 1996Allowed
Jagdish Vs Mani Ram
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 513 : (1997) 1 RCR(Civil) 278
High Courts05 Aug 1996Allowed
Karnail Kaur Vs Raja Singh
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 434 : (1997) 1 RCR(Criminal) 357
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Aug 1996Dismissed
Brij Lal H.C. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 363
Punjab Police Rules, 1934 — Rule 13.(6), 13.1, 13.1(3), 13.15(1), 13.18
High Courts03 Aug 1996
Corporation Bank Vs J.B. Paper Mills
Punjab And Haryana At Chandigarh · (1998) 91 CompCas 491
Companies Act, 1956 — Section 446
High Courts02 Aug 1996
Partap Singh, Ex. Hav. Clk. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 CurLJ 489 : (1996) 3 LJR 568 : (1996) PLJ 550 : (1996) 3 RCR(Civil) 606
High Courts02 Aug 1996
Bhagwan Dass and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 72 : (1996) 114 PLR 699(2) : (1997) 1 RCR(Civil) 499
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)