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Punjab And Haryana At Chandigarh judgments, 1996

1,597 judgments · page 31 of 80

High Courts12 Aug 1996

Sham Lal Vs State Election Commission, Chandigarh and others

Punjab And Haryana At Chandigarh · AIR 1997 P&H 164 : (1997) 115 PLR 687 : (1997) 1 RCR(Civil) 82

Constitution of India, 1950 — Article 243, 243Punjab Panchayati Raj Act, 1994 — Section 10, 11(1), 13, 13Punjab State Election Commission Act, 1994 — Section 100, 101, 102, 103, 104
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High Courts09 Aug 1996Dismissed

Shakuntla Devi Vs Amar Chand

Punjab And Haryana At Chandigarh · (1998) 1 CivCC 206 : (1997) 1 RCR(Civil) 280

Contract Act, 1872 — Section 15, 16Specific Relief Act, 1963 — Section 10
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High Courts09 Aug 1996Dismissed

Ram Chander Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 2 CivCC 129 : (1997) 1 DMC 189 : (1997) 1 RCR(Civil) 527 : (1996) 3 RCR(Criminal) 619

Penal Code, 1860 (IPC) — Section 306, 498A
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