High Courts19 Aug 1996Allowed

Krishna Kumari Vs Ashwani Kumar

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 382 : (1997) 2 DMC 616 : (1997) 1 RCR(Civil) 520

Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts19 Aug 1996Dismissed

Ujagar Singh Vs Shivraj Singh

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 313 : (1997) 1 RCR(Civil) 395

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 27
High Courts14 Aug 1996

Gamchu Vs Sohan Lal and Others

Punjab And Haryana At Chandigarh · (1997) 3 CivCC 431 : (1997) 115 PLR 237 : (1997) 2 RCR(Civil) 110

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 41 Rule 27
High Courts13 Aug 1996

Smt. Khazani Vs Smt. Pataso and others

Punjab And Haryana At Chandigarh · AIR 1997 P&H 182 : (1997) 115 PLR 200 : (1997) 2 RCR(Civil) 100 : (1997) 1 RCR(Civil) 620

Haryana Panchayati Raj Act, 1994 — Section 176, 176(1), 176(2)Haryana Panchayati Raj Election Rules, 1994 — Rule 10, 11, 12, 8, 9
High Courts13 Aug 1996

Chhaju Ram Vs Harbans Lal and Others

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 182 : (1996) 114 PLR 387 : (1996) 2 RCR(Rent) 449

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Punjab General Sales Tax Act, 1948 — Section 26