High Courts23 Aug 1996Allowed
Chhotu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 DMC 203 : (1996) 3 RCR(Criminal) 601
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 223Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 28 of 80
High Courts23 Aug 1996
Kundan Lal Vs Bimla Rani and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 460 : (1996) 2 RCR(Rent) 450
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 2
High Courts23 Aug 1996
Green Stone Company Vs Regional Labour Commissioner (Central) and Another
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 940 : (1996) 114 PLR 629
Industrial Disputes Act, 1947 — Section 33C(2)Minimum Wages Act, 1948 — Section 20(2)
High Courts23 Aug 1996Allowed
Jagdish Chander Khurana and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2124 : (1997) 1 ILR (P&H) 206 : (1996) 3 RCR(Criminal) 603
Insecticides Act, 1968 — Section 22(6), 24, 24(3), 24(4), 30Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts23 Aug 1996Allowed
Kamal Singh Singhmar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 346
Constitution of India, 1950 — Article 141, 226, 227
High Courts23 Aug 1996
Jangir Singh Vs Wazir Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 423 : (1997) 1 RCR(Civil) 372
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Aug 1996
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 729 : (1997) 1 Crimes 242 : (1997) 1 RCR(Criminal) 293
High Courts22 Aug 1996
Dilbagh Singh Sandhu Vs Ashwani Kumar
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 391 : (1997) 1 RCR(Criminal) 441
High Courts22 Aug 1996
Ajmer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 716
High Courts22 Aug 1996
Bakhshish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 598
High Courts22 Aug 1996
Jeeto and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 247
High Courts22 Aug 1996Allowed
Des Raj Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1997) 1 DMC 210 : (1996) 3 RCR(Criminal) 645
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 304B
High Courts21 Aug 1996Dismissed
New Bharat Chemical Industry Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 245 : (1997) 117 PLR 357 : (1997) 2 RCR(Civil) 596
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Partnership Act, 1932 — Section 59, 69(2)
High Courts21 Aug 1996Allowed
Smt. Bachani Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 2632 : (1996) 3 RCR(Criminal) 597
High Courts21 Aug 1996
Vivek Chand Sharma, M.D.U.Rohtak Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 668 : (1996) 3 RCR(Criminal) 642
High Courts21 Aug 1996
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 255
High Courts21 Aug 1996Dismissed
Swarna Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1997) 115 PLR 151 : (1997) 1 RCR(Civil) 120
Land Acquisition Act, 1894 — Section 17, 4, 5A
High Courts21 Aug 1996Allowed
Sonu and Another Vs Balbir Singh and Another
Punjab And Haryana At Chandigarh · (1997) 1 ACC 602 : (1997) ACJ 957 : (1997) 115 PLR 523 : (1997) 2 RCR(Civil) 579
Motor Vehicles Act, 1988 — Section 166
High Courts21 Aug 1996Allowed
Smt. Mari and Others Vs Balbir Singh and Another
Punjab And Haryana At Chandigarh · (1997) 1 ACC 646 : (1997) ACJ 1310 : (1997) 115 PLR 526 : (1997) 2 RCR(Civil) 448
Motor Vehicles Act, 1988 — Section 166
High Courts21 Aug 1996Dismissed
Mrs. Madhu Bansal Vs Shri. Dinesh Kumar
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 5 : (1997) CriLJ 2020 : (1996) 3 RCR(Criminal) 459 : (1996) 3 RCR(Criminal) 502
Criminal Procedure Code, 1973 (CrPC) — Section 252, 253, 254, 254(1), 254(2)Negotiable Instruments Act, 1881 (NI) — Section 138