High Courts27 Aug 1996
Mohan Singh and Others Vs Angrej Kaur and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 332 : (1997) 116 PLR 166 : (1997) 3 RCR(Civil) 58
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 27 of 80
High Courts27 Aug 1996
Dhan Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 577 : (1996) 3 RCR(Criminal) 509
High Courts27 Aug 1996
Darshan Singh Pandit Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 632
High Courts27 Aug 1996
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 824
High Courts27 Aug 1996
Peoples Rights Organisation through its General Secretary Vs S.H.O., Sahalawas Police Station, Sub Division Jhajjar
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 601
High Courts27 Aug 1996
Munsha Singh Vs Sukhdip Kaur
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 758 : (1997) 1 RCR(Criminal) 73
High Courts26 Aug 1996
Ravi Kanta Jain Vs Rohtas Kumar
Punjab And Haryana At Chandigarh · (1997) 2 CurLJ 17
High Courts26 Aug 1996
COMMISSIONER OF INCOME TAX Vs SMT. ASHA RANI.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 541
Income Tax Act, 1961 — Section 256(2)
High Courts26 Aug 1996Allowed
Babu Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 733 : (1997) 1 RCR(Civil) 506
High Courts26 Aug 1996Allowed
Krishan Dahiya Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 468
High Courts26 Aug 1996
Inderjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 114
High Courts26 Aug 1996
Commissioner of Income Tax Vs Smt. Asha Rani (legal heir of Pran Nath Dhawan)
Punjab And Haryana At Chandigarh · (1997) 226 ITR 881 : (1997) 95 TAXMAN 535
Income Tax Act, 1961 — Section 256(2)
High Courts26 Aug 1996
Amrat Lal alias Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 740
High Courts26 Aug 1996
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 DMC 230 : (1996) 3 RCR(Criminal) 732
Criminal Procedure Code, 1973 (CrPC) — Section 433A
High Courts26 Aug 1996
Som Nath Amar Nath Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 92 TAXMAN 114
Income Tax Act, 1961 — Section 139(8), 215, 217, 271(1)(c), 273(1)(b)
High Courts23 Aug 1996Allowed
Birmati and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1164 : (1997) 3 CivCC 299 : (1997) Supp CivCC 299 : (1997) 1 ILR (P&H) 407 : (1997) 115 PLR 61 : (1997) 2 RCR(Civil) 151 : (1996) 3 RCR(Criminal) 742
Constitution of India, 1950 — Article 21
High Courts23 Aug 1996
Jawant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 760
High Courts23 Aug 1996
Harpal Kaur Vs Gurnam Kaur
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 561 : (1997) 3 RCR(Criminal) 534
High Courts23 Aug 1996
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 Crimes 217 : (1996) 3 RCR(Criminal) 625
High Courts23 Aug 1996
Goyal Rice Mills Vs Punjab State Civil Supplies Corporation Ltd.
Punjab And Haryana At Chandigarh · (1997) 2 ICC 112 : (1997) 1 PLR 6