High Courts29 Aug 1996
COMMISSIONER OF GIFT TAX Vs DR. KRISHAN LAL KHERA
Punjab And Haryana At Chandigarh · (1998) 148 CTR 524
Gift Tax Act, 1958 — Section 26(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 26 of 80
High Courts29 Aug 1996Allowed
Surinder Singh Vs John Impex (Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 81 : (1996) 3 RCR(Criminal) 621 : (1996) 3 RCR(Criminal) 622
Criminal Procedure Code, 1973 (CrPC) — Section 190, 198, 199, 2, 4(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143, 7, 9Penal Code, 1860 (IPC) — Section 420
High Courts29 Aug 1996
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 08 P&H CK 0132
High Courts29 Aug 1996
Lahori Ram Vashisth Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 627
High Courts29 Aug 1996
Shiv Pal Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 683
High Courts29 Aug 1996Dismissed
Dr. R.K. Sood Vs Usha Rani Sood
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 211 : (1997) 1 DMC 588 : (1996) 3 RCR(Civil) 615
Hindu Marriage Act, 1955 — Section 24, 26
High Courts29 Aug 1996Dismissed
Mohinder Singh Vs Gurdial Singh and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 73
Civil Procedure Code, 1908 (CPC) — Section 148 , 151Specific Relief Act, 1963 — Section 28(2) , 28(3)
High Courts28 Aug 1996
Inder Sain Mittal Vs Executive Engineer, Housing Board, Karnal
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 723
High Courts28 Aug 1996
Simla Devi Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (1997) 75 FLR 669 : (1997) 1 LLJ 788
Industrial Disputes Act, 1947 — Section 2
High Courts28 Aug 1996
Tarsham Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 270
High Courts28 Aug 1996
Raj Mohan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 490 : (1996) 3 RCR(Criminal) 448
High Courts28 Aug 1996
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 138
High Courts28 Aug 1996
Nanak Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 717
High Courts28 Aug 1996
Sodhi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 760
High Courts28 Aug 1996
Sukha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 821
High Courts28 Aug 1996Allowed
Haryana Tubes Private Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 21 : (1997) 1 RCR(Civil) 68
Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A
High Courts28 Aug 1996Dismissed
Punjab State Electricity Board and Another Vs Gurcharan Singh Gill and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 9
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts28 Aug 1996Dismissed
Dhanno and Others Vs Hari Ram and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 393
Limitation Act, 1963 — Article 58Punjab Tenancy Act, 1887 — Section 59
High Courts28 Aug 1996Dismissed
Dharam Pal Vs Nek Chand (Dead) through his LRs.
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 71 : (1997) 116 PLR 438 : (1997) 1 RCR(Civil) 532
Evidence Act, 1872 — Section 114
High Courts28 Aug 1996Allowed
Murti Vaishnu Mata alias Durga Mata Vs Vaishnu Dutt
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 528 : (1997) 116 PLR 370 : (1997) 1 RCR(Civil) 360
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Evidence Act, 1872 — Section 114Societies Registration Act, 1860 — Section 1 , 2