High Courts07 Sept 1996Allowed
Sheo Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 665 : (1997) 1 RCR(Civil) 265
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 24 of 80
High Courts07 Sept 1996Allowed
Sulakhan Singh Vs Atma Singh and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 48 : (1997) 117 PLR 395 : (1997) 4 RCR(Civil) 556
Transfer of Property Act, 1882 — Section 60
High Courts07 Sept 1996
Inderjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 845
High Courts07 Sept 1996
Commissioner of Income Tax Vs Smithkline Beecham Consumer Brands Ltd. (formerly known as HMM Ltd.)
Punjab And Haryana At Chandigarh · (1997) 226 ITR 764
Income Tax Act, 1961 — Section 256, 32, 35, 35(1), 35B(1)
High Courts07 Sept 1996Dismissed
Subash Rani and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 2 DMC 529
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406, 498A
High Courts07 Sept 1996Dismissed
Hardial Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 238
Land Acquisition Act, 1894 — Section 17(4)
High Courts07 Sept 1996Dismissed
Ran Singh Vs Pirthi and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 667 : (1996) 114 PLR 511 : (1996) 3 RCR(Civil) 619 : (1997) 2 RCR(Civil) 108
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 15
High Courts07 Sept 1996
COMMISSIONER OF INCOME TAX Vs SMITHKLINE BEECHAM CONSUMER BRANDS LTD.
Punjab And Haryana At Chandigarh · (1997) 143 CTR 167
Income Tax Act, 1961 — Section 256(2)
High Courts07 Sept 1996Dismissed
Babu Ram Vs Kundan and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 437 : (1997) 1 RCR(Civil) 539
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts06 Sept 1996
NARESH KUMAR Vs GOVERNMENT OF INDIA and Others
Punjab And Haryana At Chandigarh · (1997) 141 CTR 507
Income Tax Act, 1961 — Section 273A
High Courts06 Sept 1996
Naresh Kumar Vs Government of India and Others
Punjab And Haryana At Chandigarh · (1997) 147 CTR 507 : (1997) 223 ITR 569
Income Tax Act, 1961 — Section 139(2), 148, 273A
High Courts06 Sept 1996
Virender Singh alias Shiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 373 : (1998) 2 RCR(Criminal) 372
High Courts06 Sept 1996
Hem Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 280 : (1997) 1 RCR(Criminal) 71
High Courts06 Sept 1996
Kishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 704
High Courts06 Sept 1996
Hari Singh Vs Bidhi Chand (major)
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 543
High Courts06 Sept 1996
Inder Singh Vs Sucha Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 448 : (1998) 1 SCT 530
High Courts06 Sept 1996Dismissed
Ajmer Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 632 : (1997) 117 PLR 214 : (1997) 3 RCR(Civil) 146
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 2
High Courts03 Sept 1996
Union of India (UOI) Vs Om Construction Company
Punjab And Haryana At Chandigarh · (1997) 116 PLR 92 : (1997) 1 RCR(Civil) 143
High Courts03 Sept 1996
Thomson Press (India) Ltd. Vs Presiding Officer Industrial Tribunal-Cum-Labour Court-I and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 25
Industrial Disputes Act, 1947 — Section 10, 11A, 12
High Courts03 Sept 1996
Hari Singh Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 567 : (1997) 1 AICLR 357 : (1997) 1 RCR(Criminal) 156