High Courts03 Sept 1996
Rajbir @ Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 Crimes 386 : (1996) 3 RCR(Criminal) 813
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 25 of 80
High Courts03 Sept 1996Allowed
Punjab and Sind Bank Vs A.B.C. Theatre and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 678 : (1997) 88 CompCas 771 : (1997) 115 PLR 444 : (1997) 2 RCR(Civil) 120
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts03 Sept 1996
Balwant Singh Vs Commissioner, Jullundur Division and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 32 : (1997) 1 RCR(Civil) 56
Punjab Municipal Act, 1976 — Section 116, 151, 394B
High Courts02 Sept 1996
Harwant Singh (dead) through LRs. Vs Beant Kaur (dead)
Punjab And Haryana At Chandigarh · (2000) 1 FJCC 178 : (2000) 1 LJR 161 : (1999) 4 RCR(Civil) 298
High Courts02 Sept 1996Dismissed
Pritam Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1996) 09 P&H CK 0160
High Courts02 Sept 1996
Brahma Nand (Died) and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 113 : (1996) 2 RCR(Civil) 81 : (1997) 2 RCR(Civil) 414
High Courts02 Sept 1996
Babu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 697
High Courts02 Sept 1996Allowed
Nasib Chand Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 65
Punjab Municipal (Executive Officer) Act, 1931 — Section 4
High Courts30 Aug 1996Dismissed
Smt. Anju Vs Additional Civil Judge, Senior Division and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 412
Constitution of India, 1950 — Article 226
High Courts30 Aug 1996
Prem Lata Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 603 : (1996) 3 RCR(Criminal) 811
High Courts30 Aug 1996
Commissioner of Income Tax Vs Indo Asian Switch-Gears (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 137 CTR 9 : (1996) 222 ITR 772
Income Tax Act, 1961 — Section 35B, 37, 37(1), 37(2A), 41
High Courts30 Aug 1996Dismissed
Pawan Kumar Vs Brij Bhushan
Punjab And Haryana At Chandigarh · (1996) 114 PLR 575 : (1996) 2 RCR(Rent) 586
High Courts30 Aug 1996Allowed
Dhanpat Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 470 : (1996) 3 RCR(Civil) 637 : (1997) 1 RCR(Civil) 497
Land Acquisition Act, 1894 — Section 18
High Courts30 Aug 1996
Goyal Rice Mills Vs Punjab State Civil Supplies Corporation Limited
Punjab And Haryana At Chandigarh · (1997) 115 PLR 6 : (1996) 1 RCR(Civil) 420
Civil Procedure Code, 1908 (CPC) — Section 115, 21
High Courts30 Aug 1996Dismissed
Kewal Krishan Vs Smt. Lajwanti
Punjab And Haryana At Chandigarh · (1997) 115 PLR 198 : (1997) 1 RCR(Rent) 377
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts30 Aug 1996Allowed
Gurmel Singh (Deceased) alias Gurmel Dass represented by his LRs Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 161 : (1996) 114 PLR 578 : (1997) 1 RCR(Civil) 656
High Courts30 Aug 1996
Sunil Suman Kaushik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 224
Motor Vehicles Act, 1988 — Section 2(28)
High Courts30 Aug 1996Dismissed
Mohan Sarup Singh (Deceased) Vs Rajeshwar Sarup and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 278 : (1997) 115 PLR 336 : (1997) 2 RCR(Civil) 426
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 68
High Courts30 Aug 1996Allowed
Gurnaib Singh Vs Deputy Secretary Home (A), Government of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 2402 : (1997) 1 RCR(Criminal) 389
Constitution of India, 1950 — Article 226, 227Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 3(1), 37
High Courts29 Aug 1996
Mohinder Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (1997) 3 CCC 311 : (1997) Supp CivCC 311 : (1997) 2 PLJ 247 : (1997) 1 PLR 73 : (1996) 3 RCR(Civil) 679