High Courts11 Sept 1996
Pokhar Vs State of Haryana through the Collector, District Sirsa
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 609
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 23 of 80
High Courts11 Sept 1996
Darbara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 701
High Courts11 Sept 1996
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 859 : (1996) 3 RCR(Criminal) 616
High Courts11 Sept 1996
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 9
High Courts11 Sept 1996
Madan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 746 : (1997) 1 Crimes 561 : (1997) 1 RCR(Criminal) 85
High Courts10 Sept 1996Dismissed
Smt. Savinder Kaur Vs Pindi Paint Stores Agency
Punjab And Haryana At Chandigarh · (1997) 115 PLR 212 : (1996) 2 RCR(Rent) 611
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 18A(8)East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts10 Sept 1996Dismissed
Shavinder Singh and Others Vs The Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 121 : (1997) 2 RCR(Civil) 168
Northern India Canal and Drainage Act, 1873 — Section 30FF(2)
High Courts10 Sept 1996
Income Tax Officer Vs Inderjit Chopra
Punjab And Haryana At Chandigarh · (1997) 138 CTR 122 : (1997) 1 ILR (P&H) 300 : (1997) 224 ITR 691 : (1997) 1 RCR(Criminal) 89
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1), 276C, 277
High Courts10 Sept 1996
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 700
High Courts10 Sept 1996
Kumar Engineers Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 137 CTR 597 : (1997) 223 ITR 18
Income Tax Act, 1961 — Section 147, 37, 40A(2)
High Courts10 Sept 1996Dismissed
Manpreet Kaur and Others Vs Assistant Labour Commissioner for Workmen's Compensation and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 164 : (1996) 114 PLR 564
Employees State Insurance Act, 1948 — Section 53
High Courts09 Sept 1996
CONTROLLER OF ESTATE DUTY Vs UJAGAR SINGH.
Punjab And Haryana At Chandigarh · (1997) 137 CTR 577
Estate Duty Act, 1953 — Section 64(3)
High Courts09 Sept 1996
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 630
High Courts09 Sept 1996
Dharamvir Singh Vs Navraj Sandhu
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 615
High Courts09 Sept 1996
Controller of Estate Duty Vs Ujjagar Singh
Punjab And Haryana At Chandigarh · (1997) 225 ITR 987
Estate Duty Act, 1953 — Section 59, 64(3), 73AEstate Duty Rules, 1953 — Rule 24
High Courts09 Sept 1996
Ajit Singh, Lambardar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 282 : (1997) 1 RCR(Criminal) 70
High Courts09 Sept 1996Dismissed
Joginder Singh and Others Vs Surinder Singh (Deceased) and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 399 : (1997) 115 PLR 83 : (1996) 1 RCR(Civil) 479
High Courts09 Sept 1996
Raj Kaur Vs Mohinder Kaur (Died) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 219
Hindu Marriage Act, 1955 — Section 16(3)
High Courts09 Sept 1996Dismissed
Surinder Singh Vs The Doaba Worsted Spinners Limited and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 120
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts07 Sept 1996
Hardial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 ICC 649 : (1997) 2 LLR 193 : (1997) 1 PLJ 524 : (1997) 1 PLR 238 : (1997) 2 RCR(Civil) 174