High Courts13 Sept 1996
Surjit Singh Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 183
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 22 of 80
High Courts13 Sept 1996
Mali Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 439
Constitution of India, 1950 — Article 226
High Courts12 Sept 1996
Satdev Singh Vs Satwant Reddy and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 423
Contempt of Courts Act, 1971 — Section 10, 12
High Courts12 Sept 1996Allowed
Jayvir Singh Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 211 : (1997) 1 RCR(Civil) 181
Contempt of Courts Act, 1971 — Section 12, 2Motor Vehicles Act, 1988 — Section 207
High Courts12 Sept 1996
Punjab State and Others Vs K.K. Sharma
Punjab And Haryana At Chandigarh · (1996) 114 PLR 590
High Courts12 Sept 1996Allowed
Avtar Singh Vs Gurjit Kaur (Widow) and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 693 : (1998) 1 CivCC 213 : (1996) 114 PLR 567 : (1997) 1 RCR(Civil) 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 64
High Courts12 Sept 1996
Commissioner of Gift Tax Vs Smt. Maya Devi and Smt. Paroo Bai
Punjab And Haryana At Chandigarh · (1997) 226 ITR 407
High Courts12 Sept 1996
Commissioner of Gift-tax Vs Tarlok Singh
Punjab And Haryana At Chandigarh · (1997) 142 CTR 119 : (1997) 223 ITR 51
Gift Tax Act, 1958 — Section 4
High Courts12 Sept 1996
B.S.Agnihotri Vs Jagdeep Singh Brar
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 606
High Courts12 Sept 1996
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 759 : (1997) 1 RCR(Criminal) 264
High Courts12 Sept 1996
Rajinder alias Gora Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 11
High Courts12 Sept 1996
Gurcharan Singh Vs District/Chief Agricultural Officer and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 201 : (1996) 114 PLR 573 : (1997) 1 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 15
High Courts12 Sept 1996Dismissed
Roshan Lal Vs Sudhir Kumar and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 210 : (1996) 2 RCR(Rent) 623
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 4(2)
High Courts12 Sept 1996Allowed
Central Ware-Housing Corporation Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 123 : (1997) 1 RCR(Civil) 412
Punjab Municipal Act, 1911 — Section 66, 68
High Courts12 Sept 1996Dismissed
Goel Flour and Oil Mills Vs Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 175 : (1997) 115 PLR 663 : (1997) 1 RCR(Civil) 67
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts11 Sept 1996Allowed
Kartar Kaur Vs Kewal Singh and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 506 : (1997) 2 RCR(Civil) 483
Evidence Act, 1872 — Section 67, 68Hindu Succession Act, 1956 — Section 30Transfer of Property Act, 1882 — Section 3
High Courts11 Sept 1996Dismissed
Sher Singh Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 144 : (1997) 1 RCR(Civil) 199
Evidence Act, 1872 — Section 31, 58Land Acquisition Act, 1894 — Section 18Punjab Land Revenue Act, 1887 — Section 44
High Courts11 Sept 1996Dismissed
Rani Vs Amar Nath
Punjab And Haryana At Chandigarh · (1997) 115 PLR 511
Hindu Marriage Act, 1955 — Section 13(1)
High Courts11 Sept 1996
Indian Overseas Bank Vs Shree Saraswati Spinning Mills and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 359 : (1997) 2 RCR(Civil) 90
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Sept 1996Dismissed
Kundan Rice and General Mills and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 895 : (1997) 2 ILR (P&H) 144 : (1997) 115 PLR 279 : (1997) 2 RCR(Civil) 51
Constitution of India, 1950 — Article 14, 17, 19(4), 2, 226