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Punjab And Haryana At Chandigarh judgments, 1996

1,597 judgments · page 38 of 80

High Courts19 Jul 1996Dismissed

Hukmi and Others Vs Bharat Singh and Others

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 321 : (1997) 115 PLR 272 : (1997) 1 RCR(Civil) 108

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 31Transfer of Property Act, 1882 — Section 90, 91
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High Courts18 Jul 1996Allowed

Darshan Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) CriLJ 2137 : (1996) 3 RCR(Criminal) 450 : (1996) 3 RCR(Criminal) 492

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
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High Courts18 Jul 1996

Suresh Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 1 DMC 195 : (1996) 3 RCR(Criminal) 137

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190Penal Code, 1860 (IPC) — Section 406, 498A
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High Courts18 Jul 1996Allowed

Jaswant Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1996) 114 PLR 475

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3General Clauses Act, 1897 — Section 3Punjab Police Rules, 1934 — Rule 16.2
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High Courts17 Jul 1996Allowed

Anil Kumar Vs Suman

Punjab And Haryana At Chandigarh · (1997) 1 DMC 626

Hindu Marriage Act, 1955 — Section 12, 13(B), 13B(2)
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