High Courts28 May 1996Dismissed
Rattan Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 117 PLR 787 : (1996) 3 RCR(Civil) 100
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 45 of 80
High Courts28 May 1996
Commissioner of Income Tax Vs Dhanpat Rai and Sons
Punjab And Haryana At Chandigarh · (1996) 222 ITR 668
Income Tax Act, 1961 — Section 256(2)
High Courts28 May 1996Dismissed
Indian Institute of Homoeopathic Physicians (Regd.) Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 264 : (1997) 1 RCR(Civil) 614
Drugs and Cosmetics Rules, 1945 — Rule 60B
High Courts28 May 1996
State of Punjab Vs Brij Mohan
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 768
High Courts28 May 1996
State through C.B.I. Vs Nirmal Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 609
High Courts28 May 1996
Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 791 : (1996) 3 RCR(Criminal) 164
High Courts28 May 1996
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 480
High Courts28 May 1996
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 554
High Courts28 May 1996
Commissioner of Income Tax Vs Kakkar Complex Steels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1996) 135 CTR 201 : (1996) 222 ITR 186 : (1996) 222 ITR 184 : (1996) 89 TAXMAN 228
Income Tax Act, 1961 — Section 256(2), 36(1)
High Courts28 May 1996
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 563
High Courts28 May 1996
Commissioner of Income Tax Vs Satya Nand Munjal
Punjab And Haryana At Chandigarh · (1998) 229 ITR 216
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts28 May 1996
Ashok Kumar Vs Ram Asra and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 646 : (1996) 3 RCR(Civil) 301
Specific Relief Act, 1963 — Section 5
High Courts28 May 1996
COMMISSIONER OF INCOME TAX Vs DHANPAT RAI and SONS.
Punjab And Haryana At Chandigarh · (1997) 141 CTR 428
Income Tax Act, 1961 — Section 256(2)
High Courts28 May 1996Dismissed
Smt. Surjit Kaur Vs Sohan Singh
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 412 : (1997) 1 RCR(Criminal) 539
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 May 1996
Hans Raj Vs Raj Pal
Punjab And Haryana At Chandigarh · (1996) 3 LJR 457 : (1997) 3 LLR 94 : (1996) PLJ 343 : (1996) 2 RRR 484
High Courts27 May 1996
SANT LAL Vs UNION OF INDIA and Others
Punjab And Haryana At Chandigarh · (1996) 134 CTR 581
Income Tax Act, 1961 — Section 234A, 234B
High Courts27 May 1996Dismissed
Ladli Construction Co. (P) Ltd. Vs The Punjab Police Housing Corporation Ltd.
Punjab And Haryana At Chandigarh · (1996) 114 PLR 563
Arbitration Act, 1940 — Section 11, 12, 5
High Courts27 May 1996
Gurjeet Kaur Vs Secretary to Government of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 133 : (1997) 2 RCR(Criminal) 135
High Courts27 May 1996
Sant Lal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 222 ITR 375
Income Tax Act, 1961 — Section 119(2), 234A, 234B, 234C
High Courts24 May 1996Allowed
Sardara Singh Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 50 : (1997) 1 RCR(Civil) 159