High Courts22 May 1996
Hukma Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 397
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 47 of 80
High Courts22 May 1996
Joginder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 174
High Courts22 May 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 741
High Courts22 May 1996
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 4355 : (1996) 2 RCR(Criminal) 575
High Courts22 May 1996Allowed
Punjab National Bank Vs Vedsons Steel and Wires (P.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1997) 88 CompCas 463
Companies Act, 1956 — Section 433
High Courts22 May 1996
Anil Mittal and Others Vs Chief Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 225 ITR 282
Income Tax Act, 1961 — Section 127
High Courts22 May 1996
Sukhmandar Singh Vs Hardeep Singh
Punjab And Haryana At Chandigarh · (1997) 2 LLR 315 : (1997) 1 RCR(Civil) 613
High Courts22 May 1996
Rahul Vashist Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 156 : (1996) 113 PLR 550
Telegraph Rules, 1951 — Rule 414, 416, 443
High Courts20 May 1996Allowed
Kailash Rani Vs Kimti Lal
Punjab And Haryana At Chandigarh · (1997) 1 DMC 613
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1), 9
High Courts20 May 1996
Rajbir Singh Vs Maha Singh
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 826 : (1996) 3 RCR(Criminal) 71
High Courts20 May 1996
Shyam Singh Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 262 : (1996) 3 RCR(Civil) 227
Punjab Co-operative Societies Rules, 1963 — Rule 27(1)
High Courts20 May 1996Allowed
Smt. Kailash Rani Vs Kimti Lal
Punjab And Haryana At Chandigarh · (1996) 114 PLR 536 : (1997) 1 RCR(Civil) 150
Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1)
High Courts20 May 1996Dismissed
Chakkar Pani Vs Onkar Nath
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 715 : (1996) 114 PLR 342
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts20 May 1996Allowed
The Punjab and Sind Bank and Others Vs Kashmir Singh Bhullar
Punjab And Haryana At Chandigarh · (1996) 113 PLR 571 : (1996) 1 RCR(Rent) 671
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts20 May 1996Dismissed
Bhagwan Singh Vs Madan Lal and Another
Punjab And Haryana At Chandigarh · (1996) 05 P&H CK 0002
Punjab Security of Land Tenures Act, 1953 — Section 14A, 9Transfer of Property Act, 1882 — Section 118
High Courts17 May 1996
Amar Nath Vs Subhash Chander and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 787 : (1997) 2 RCR(Civil) 96
Haryana Panchayati Raj Act, 1994 — Section 176(4)
High Courts17 May 1996
COMMISSIONER OF INCOME TAX Vs INCOME TAX APPELLATE TRIBUNAL and Another
Punjab And Haryana At Chandigarh · (1997) 140 CTR 133 : (1997) 92 TAXMAN 308
Income Tax Act, 1961 — Section 256(1)
High Courts17 May 1996Allowed
Sukhbir Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 169 : (1996) 3 RCR(Civil) 103
Haryana Municipal Act, 1973 — Section 21(3)
High Courts17 May 1996Dismissed
Bhan Singh and Others Vs Tej Singh and Others
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 239 : (1996) 114 PLR 153 : (1997) 1 RCR(Civil) 46
High Courts17 May 1996
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 367