High Courts24 May 1996Allowed
Kewal Krishan Abrol, Advocate Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 549 : (1996) 114 PLR 344
Notaries Rules, 1956 — Rule 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 46 of 80
High Courts24 May 1996Dismissed
Harbhajan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 101
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4Punjab Municipal Act, 1911 — Section 107
High Courts24 May 1996Dismissed
Bakshi Jaidev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 116 PLR 630 : (1997) 2 RCR(Civil) 305
Land Acquisition Act, 1894 — Section 4, 6
High Courts24 May 1996
Anand Sawrup Data Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 44 : (1997) 116 PLR 659 : (1997) 3 RCR(Civil) 437
High Courts24 May 1996
Darshan Kumar Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1996) 222 ITR 608 : (1998) 99 TAXMAN 524
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 179, 222
High Courts24 May 1996Allowed
The Hoshiarpur Improvement Trust Vs The President Land Acquisition Tribunal and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 175
Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 23A
High Courts24 May 1996Dismissed
Navedac Prosthetic Centre Vs Regional Provident Fund Commissioner and Another
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 1163 : (1996) 114 PLR 74
High Courts24 May 1996
Sardar Associates (P) Ltd. Vs C.B.I.through the Joint Director (N) New Delhi
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 217
High Courts24 May 1996
New Samundri Transport Co. (P) Ltd. Vs State Transport Commissioner, Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 360
High Courts24 May 1996
Gram Panchayat, Mundliyan, Tehsil Tohana Vs Bawria and others
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 349
High Courts24 May 1996
Commissioner of Income Tax Vs Mahesh Munjal (HUF)
Punjab And Haryana At Chandigarh · (1996) 222 ITR 87
Income Tax Act, 1961 — Section 215, 256(2)
High Courts24 May 1996
Singh Ram Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 390 : (1996) 114 PLR 66
Haryana Panchayati Raj Act, 1994 — Section 7(2), 9(1), 9(4)
High Courts24 May 1996Dismissed
Niranjan Singh Vs Kulwant Kaur
Punjab And Haryana At Chandigarh · (1996) 2 DMC 466 : (1996) 3 RCR(Criminal) 235
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts24 May 1996Allowed
Ram Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 1406 : (1996) 2 RCR(Criminal) 784
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 11
High Courts24 May 1996
DARSHAN KUMAR Vs COMMISSIONER OF INCOME TAX and Others
Punjab And Haryana At Chandigarh · (1996) 136 CTR 82
Income Tax Act, 1961 — Section 179(1)
High Courts23 May 1996
Sukhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 257
High Courts23 May 1996Dismissed
Baldev Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 655
Constitution of India, 1950 — Article 226(2)
High Courts22 May 1996Allowed
Sham Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 872 : (1996) 3 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts22 May 1996
Ramesh Kumar Vs Parmod Kumar
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 595
High Courts22 May 1996Dismissed
Zulafkar Ali Malik Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 179 : (1996) 1 RCR(Civil) 492
Land Acquisition Act, 1894 — Section 17(2)