High Courts04 Oct 1996
COMMISSIONER OF INCOME TAX Vs AJANTA TRADING CORPORATION.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 338 : (1997) 95 TAXMAN 289
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 16 of 80
High Courts04 Oct 1996Dismissed
Jarnail Singh Vs The Joint Development Commissioner (I.R.D.) and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 133 : (1997) 2 RCR(Civil) 82
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5, 7
High Courts04 Oct 1996Dismissed
Bawa Daswanda Singh Vs Saswant Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 593 : (1997) 1 RCR(Rent) 260
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts04 Oct 1996
Commissioner of Income Tax Vs Mathura Dass Laxmi Narain
Punjab And Haryana At Chandigarh · (1997) 141 CTR 534 : (1997) 223 ITR 343
Income Tax Act, 1961 — Section 147, 256
High Courts04 Oct 1996Dismissed
Managing Committee, S.D. High School Vs Kundan Lal
Punjab And Haryana At Chandigarh · (1997) 116 PLR 616 : (1997) 2 RCR(Civil) 469
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Oct 1996
Commissioner of Income Tax Vs Smt. Sushma Saxena
Punjab And Haryana At Chandigarh · (1997) 143 CTR 269 : (1997) 223 ITR 395
Income Tax Act, 1961 — Section 139, 139(8), 147, 2(40), 215
High Courts04 Oct 1996
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 381 : (1996) 3 RCR(Criminal) 708
High Courts04 Oct 1996
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 715 : (1996) 3 RCR(Criminal) 654
High Courts04 Oct 1996
Chand Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 7 : (1997) 1 RCR(Criminal) 616
High Courts04 Oct 1996
Parma Nand Vs Sucha Singh
Punjab And Haryana At Chandigarh · (1997) 115 PLR 456 : (1997) 2 RCR(Civil) 127
Administration of Evacuee Property Act, 1950 — Section 10Evacuee Interest (Separation) Act, 1951 — Section 2
High Courts04 Oct 1996
Hukam Chand Chauhan Vs Haryana State Industrial Corporation
Punjab And Haryana At Chandigarh · (1997) 117 PLR 482 : (1997) 3 RCR(Civil) 306
High Courts03 Oct 1996
Arun Kumar Vs The Commissioner Prescribed Authority (Regional Deputy Director, Local Bodies) and Others
Punjab And Haryana At Chandigarh · (1996) 10 P&H CK 0141
High Courts03 Oct 1996
Jagjit Khanna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 266 : (1997) 2 PLR 688 : (1997) 3 RCR(Civil) 46
High Courts03 Oct 1996Dismissed
State of Punjab Vs Baldev Singh alias Bagga
Punjab And Haryana At Chandigarh · (1997) CriLJ 2133 : (1997) 1 RCR(Criminal) 102
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts03 Oct 1996Dismissed
Jagjit Khanna Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 688
Constitution of India, 1950 — Article 226Haryana Urban Development Authority Act, 1977 — Section 17(5), 17(7)
High Courts03 Oct 1996Allowed
Kulwant Singh Vs The Dy. District Primary Education Officer and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 228
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts03 Oct 1996Allowed
Sham Lal Nagpal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 673 : (1997) 3 RCR(Civil) 99
Haryana Urban Development Authority Act, 1977 — Section 17(1), 17(2), 17(3), 17(4)
High Courts03 Oct 1996
Amritsar Transport Co. Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1997) 139 CTR 111 : (1997) 223 ITR 494 : (1997) 95 TAXMAN 54
Income Tax Act, 1961 — Section 104
High Courts03 Oct 1996
Rachhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 583 : (1997) 1 RCR(Criminal) 167
High Courts03 Oct 1996
Commissioner of Income Tax Vs Wazir Singh
Punjab And Haryana At Chandigarh · (1997) 226 ITR 820
Income Tax Act, 1961 — Section 171