High Courts27 Sept 1996Allowed
Satya Pal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 328
Industrial Disputes Act, 1947 — Section 25(F)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 18 of 80
High Courts26 Sept 1996Allowed
Hans Raj and Others Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 5 : (1996) 3 RCR(Civil) 740
Registration Act, 1908 — Section 17(2)
High Courts26 Sept 1996
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 92
High Courts26 Sept 1996
Surain Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 79
High Courts26 Sept 1996
Love Kumar Vs Sunita Puri
Punjab And Haryana At Chandigarh · AIR 1997 P&H 189 : (1997) 2 CivCC 195 : (1998) 2 DMC 711 : (1997) 2 ILR (P&H) 79 : (1997) 116 PLR 271 : (1997) 3 RCR(Civil) 371 : (1996) 3 RCR(Civil) 675
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Hindu Marriage Act, 1955 — Section 13(1), 23, 23(2), 24, 28Limitation Act, 1963 — Section 5
High Courts26 Sept 1996
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 834
High Courts26 Sept 1996Allowed
Om Parkash Vs Kishan Chand and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 189 : (1997) 115 PLR 248 : (1996) 3 RCR(Civil) 737
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 9, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, 115
High Courts26 Sept 1996Dismissed
Smt. Gur Dai Vs Arjan Singh (Died) through LRs
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 184 : (1997) 115 PLR 666 : (1997) 1 RCR(Civil) 12
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2
High Courts25 Sept 1996
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 471
High Courts25 Sept 1996Dismissed
Pal Singh and Others Vs Uma Mehta and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 492 : (1997) Supp CivCC 140 : (1997) 115 PLR 80 : (1997) 1 RCR(Civil) 379
High Courts25 Sept 1996Allowed
Puri Oil Mills Limited Vs Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 226 : (1997) 1 RCR(Civil) 87
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 31(4)
High Courts25 Sept 1996Allowed
Pritam Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 475 : (1997) 115 PLR 231 : (1997) 2 RCR(Civil) 105
Specific Relief Act, 1963 — Section 38, 41
High Courts25 Sept 1996Dismissed
Singh Ram (Deceased) Vs Gian
Punjab And Haryana At Chandigarh · (1997) 115 PLR 453 : (1997) 2 RCR(Civil) 125
Evidence Act, 1872 — Section 114
High Courts24 Sept 1996Allowed
United India Insurance Company Limited Vs Smt. Nirmala Rani and Others
Punjab And Haryana At Chandigarh · (1996) 09 P&H CK 0169
High Courts24 Sept 1996Dismissed
Iqbal Singh Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 577
Punjab Land Revenue Act, 1887 — Section 158
High Courts24 Sept 1996
State of Punjab Vs Parmar Construction Co. Engineers and Contractor's
Punjab And Haryana At Chandigarh · (1997) 116 PLR 363 : (1996) 1 RCR(Civil) 424
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Sept 1996
National Insurance Co. Ltd. Vs Sudarshan Devi and Others
Punjab And Haryana At Chandigarh · (1996) 2 ACC 691
High Courts24 Sept 1996Dismissed
Sukhbir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 161
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 226
High Courts24 Sept 1996Dismissed
Brij Lal and Co. Vs Daljit Singh Dhaliwal
Punjab And Haryana At Chandigarh · (1998) 1 CivCC 64 : (1997) 116 PLR 794 : (1997) 2 RCR(Civil) 186 : (1997) 1 RCR(Criminal) 34
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AContempt of Courts Act, 1971 — Section 12
High Courts24 Sept 1996
The National Insurance Co. Ltd. Vs Smt. Sudarshan Devi and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 1424 : (1996) 114 PLR 638
Motor Vehicles Act, 1939 — Section 95(1)