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Punjab And Haryana At Chandigarh judgments, 1996

1,597 judgments · page 17 of 80

High Courts01 Oct 1996

Durga Devi Vs Ganeshi

Punjab And Haryana At Chandigarh · (1997) 3 ICC 235 : (1997) 1 PLR 441 : (1997) 1 RCR(Civil) 639 : (1997) 1 RCR(Rent) 266

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High Courts01 Oct 1996Allowed

Nand Kumar Vs Sheela Devi

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 512 : (1996) 114 PLR 756 : (1997) 1 RCR(Civil) 113

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
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High Courts27 Sept 1996Dismissed

Mangat Ram and Others Vs Dina Nath

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 570 : (1997) 116 PLR 222 : (1997) 3 RCR(Civil) 70

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Succession Act, 1925 — Section 70
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