High Courts09 Oct 1996
Tejbin Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 228
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 15 of 80
High Courts09 Oct 1996
Daya Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 662
High Courts09 Oct 1996Allowed
The Kular Cooperative Agricultural Service Society Limited Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 297
High Courts09 Oct 1996Allowed
Manjit Kaur Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 524 : (1997) 116 PLR 663 : (1997) 1 RCR(Civil) 616
Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Oct 1996Allowed
Navkiran Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) CriLJ 1624 : (1997) 1 RCR(Criminal) 64
Criminal Procedure Code, 1973 (CrPC) — Section 482Prisons Act, 1894 — Section 42, 45
High Courts09 Oct 1996
SONEPAT CO-OPERATIVE MARKETING SOCIETY LTD. Vs INCOME TAX APPELLATE TRIBUNAL and Others
Punjab And Haryana At Chandigarh · (1997) 138 CTR 163
Income Tax Act, 1961 — Section 256(2), 80P(2)(a)(iv)
High Courts08 Oct 1996Dismissed
Smt. Shobha Rani and Another Vs Shri Parshotam Dass and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 576 : (1997) 2 RCR(Civil) 300
Hindu Succession Act, 1956 — Section 22(1)
High Courts08 Oct 1996
Saneh Lata Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 284 : (1997) 1 RCR(Criminal) 187
High Courts08 Oct 1996
Khushi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 457
High Courts08 Oct 1996Allowed
Ram Lal and Others Vs Financial Commissioner, Revenue and Secretary to Government and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 191 : (1997) 3 RCR(Civil) 169
Constitution of India, 1950 — Article 226
High Courts08 Oct 1996Allowed
U.T. Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 116 PLR 401 : (1996) 1 RCR(Civil) 488
Motor Vehicles Act, 1988 — Section 66, 76
High Courts07 Oct 1996Dismissed
Kulwinder Kaur Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 554
High Courts07 Oct 1996
Meero Vs Motor Accident Claims Tribunal
Punjab And Haryana At Chandigarh · (1998) ACJ 89 : (1997) 115 PLR 246 : (1996) 3 RCR(Civil) 704
Motor Vehicles Act, 1988 — Section 166E
High Courts07 Oct 1996Allowed
Rajinder Kumar Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 410 : (1997) 2 RCR(Civil) 511
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Oct 1996
Controller of Estate Duty Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1997) 223 ITR 524
Estate Duty Act, 1953 — Section 59
High Courts07 Oct 1996
Maurya Timbers Vs Deputy Excise and Taxation Commissioner-cum-Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 293 : (1997) 3 RCR(Civil) 164
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts07 Oct 1996
Jangir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 273
High Courts07 Oct 1996
State of Haryana Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (1996) 10 P&H CK 0053
High Courts07 Oct 1996
Jaimal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 241
High Courts07 Oct 1996Allowed
Laxmi Dal Mills, Commission Agents and Others Vs Punjab State Agricultural Marketing Board and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 288 : (1997) 1 RCR(Civil) 730
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 31(1)Punjab Agricultural Produce Markets Act, 1961 — Section 46