High Courts12 Oct 1996
Ranjit Singh Vs Beant Singh and others
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 181
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 14 of 80
High Courts11 Oct 1996
COMMISSIONER OF INCOME TAX Vs K. B. RICE, OIL and GENERAL MILLS.
Punjab And Haryana At Chandigarh · (1998) 146 CTR 637
Income Tax Act, 1961 — Section 256(2)
High Courts11 Oct 1996Allowed
New Moga Goods Carriers Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 385
High Courts11 Oct 1996Dismissed
Ram Lal and Others Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 695
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts11 Oct 1996
Busching Schmitz Private Limited and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 180 : (1997) 115 PLR 183 : (1997) 1 RCR(Civil) 558
Land Acquisition Act, 1894 — Section 4
High Courts11 Oct 1996Dismissed
Gurcharan Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 239
Constitution of India, 1950 — Article 14, 142, 16, 226
High Courts10 Oct 1996
COMMISSIONER OF INCOME TAX Vs HAZARI MAL KUTHIALA and CO.
Punjab And Haryana At Chandigarh · (1997) 140 CTR 139
High Courts10 Oct 1996Allowed
Sarvshri R.P. Mayor etc. Vs The Municipal Corporation of Jullundur and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 570 : (1997) 2 RCR(Civil) 459
Punjab Municipal Act, 1911 — Section 3(1)
High Courts10 Oct 1996
Commissioner of Income Tax Vs Hazari Mal Kuthiala and Co.
Punjab And Haryana At Chandigarh · (1997) 226 ITR 424 : (1997) 93 TAXMAN 693
High Courts10 Oct 1996
Parveen Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 AICLR 477 : (1997) 2 RCR(Criminal) 365
High Courts10 Oct 1996
Commissioner of Income Tax Vs Haryana Roller Flour Mills (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 224 ITR 242
Income Tax Act, 1961 — Section 256(2), 32, 43(1)
High Courts10 Oct 1996Allowed
Smt. Shanti Devi and Others Vs Brij Mohan and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 401 : (1997) 2 RCR(Civil) 288
Motor Vehicles Act, 1939 — Section 110A
High Courts10 Oct 1996
VARDHMAN OIL EXTRACTION and CHEMICALS PVT. LTD. Vs COMMISSIONER OF INCOME TAX
Punjab And Haryana At Chandigarh · (1998) 148 CTR 538
Income Tax Act, 1961 — Section 256(2)
High Courts09 Oct 1996
R.K. Goel Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 174 : (1997) 2 RCR(Civil) 251
Haryana Urban Development Authority Act, 1977 — Section 17(1)
High Courts09 Oct 1996Allowed
Manjit Kaur Vs Santokh Singh and Another
Punjab And Haryana At Chandigarh · (1998) 1 DMC 122
Hindu Marriage (Amendment) Act, 1976 — Section 10(1)Hindu Marriage Act, 1955 — Section 13(1)
High Courts09 Oct 1996Dismissed
Nirmal Singh and Others Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 975 : (1997) 115 PLR 397 : (1997) 2 RCR(Civil) 281
Motor Vehicles Act, 1939 — Section 110A, 110A(3)
High Courts09 Oct 1996
Sonepat Co-operative Marketing Society Ltd. Vs Income Tax Appellate Tribunal, Delhi Bench
Punjab And Haryana At Chandigarh · (1997) 223 ITR 693
Income Tax Act, 1961 — Section 256, 80P
High Courts09 Oct 1996
Kular Coop. Agri. Service Society Ltd. Vs Registrar, Coop. Societies, Punjab
Punjab And Haryana At Chandigarh · (1997) 1 ICC 608 : (1997) 2 LLR 551 : (1997) 1 PLJ 170 : (1997) 1 PLR 297 : (1997) 2 RCR(Civil) 714 : (1997) 1 SCT 841
High Courts09 Oct 1996
Devki Nandan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 814
High Courts09 Oct 1996
Sain Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 547