COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1994

1,069 judgments · page 39 of 54

High Courts16 Mar 1994

M/s. Ravindra Pharmacitical Pvt. Ltd. Vs State of Haryana and others

Punjab And Haryana At Chandigarh · AIR 1995 P&H 86 : (1995) 1 CivCC 414 : (1994) 107 PLR 614

Registration Act, 1908 — Section 17, 71, 72Stamp Act, 1899 — Section 25, 31, 33

High Courts16 Mar 1994

United India Insurance Co. Ltd., Madras Vs M/s. Aman Singh Munshi Lal and others

Punjab And Haryana At Chandigarh · AIR 1994 P&H 206 : (1996) 85 CompCas 644 : (1994) 107 PLR 293

Contract Act, 1872 — Section 126, 148Marine Insurance Act, 1963 — Section 1, 52, 53

High Courts16 Mar 1994Dismissed

United India Insurance Company Limited Vs Narinder Mohan Arya

Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 317 : (1994) 107 PLR 244

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12

High Courts15 Mar 1994

R.C.Gupta, Accountant, M/s.Pesto Chem.India Ltd. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 418

High Courts15 Mar 1994

COMMISSIONER OF INCOME TAX Vs ESTATE OF LATE P. N. BERI.

Punjab And Haryana At Chandigarh · (1997) 139 CTR 38 : (1997) 95 TAXMAN 106

Income Tax Act, 1961 — Section 256(1)

High Courts10 Mar 1994Dismissed

Gian Chand Vs Balbir Kumar etc.

Punjab And Haryana At Chandigarh · (1994) 107 PLR 240 : (1995) 2 RCR(Rent) 48

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

High Courts09 Mar 1994Dismissed

Mahan Singh and Others Vs The Collector etc.

Punjab And Haryana At Chandigarh · (1994) 107 PLR 539

Punjab Village Common Lands (Regulation) Act, 1961 — Section 13

High Courts09 Mar 1994Dismissed

Ashok Kumar and Another Vs Municipal Committee and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 464

Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 2(1)

High Courts09 Mar 1994Dismissed

Dr. Suraj Parkash Popli Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1994) 107 PLR 563

Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition) and Miscellaneous Provisions Act, 1978 — Section 8(1)

High Courts09 Mar 1994Allowed

Balwant Rai Nayyar Vs Central Bank of India and Others

Punjab And Haryana At Chandigarh · (1995) 2 LLJ 1050 : (1994) 108 PLR 593

Employees (Conduct) Regulations, 1976 — Regulation 11

High Courts09 Mar 1994

Joginder Singh Vs The Financial Commissioner, Revenue and Secretary to Government of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1995 P&H 138 : (1994) 107 PLR 474

Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33

High Courts09 Mar 1994

Hunta Ram Vs Mohan Singh and others

Punjab And Haryana At Chandigarh · AIR 1994 P&H 210 : (1994) 107 PLR 312

Constitution of India, 1950 — Article 32

High Courts09 Mar 1994Dismissed

Romesh Chander Vs Smt. Savitri

Punjab And Haryana At Chandigarh · (1994) 107 PLR 361

Hindu Marriage Act, 1955 — Section 13, 13(1)

High Courts08 Mar 1994

Harbhajan Singh Vs The Secretary Government of Punjab, Transport Department and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 615

Constitution of India, 1950 — Article 311

High Courts08 Mar 1994

Vijay Kumar Vs Punjab University

Punjab And Haryana At Chandigarh · AIR 1995 P&H 122 : (1994) 107 PLR 324 : (1994) 3 RCR(Civil) 157

Constitution of India, 1950 — Article 226

High Courts07 Mar 1994Partly Allowed

Asian Galven Towers Pvt. Ltd. Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 95 STC 202

Central Sales Tax Act, 1956 — Section 9(2)Punjab General Sales Tax (Department and Exemption) Rules, 1991 — Rule 2, 8Punjab General Sales Tax Act, 1948 — Section 10(6)

High Courts07 Mar 1994Allowed

Nippon Benro Ispat Ltd. Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 11

Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 7(4), 74

High Courts07 Mar 1994Dismissed

Brij Wati and Others Vs General Public and Another

Punjab And Haryana At Chandigarh · (1995) 1 DMC 325 : (1994) 107 PLR 393

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Hindu Minority and Guardianship Act, 1956 — Section 8

High Courts07 Mar 1994

Kabul Singh Sabharwal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1994) 03 P&H CK 0042

High Courts07 Mar 1994Dismissed

Ishwar Dayal and Others Vs Smt. Shanti Devi and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 316

Transfer of Property Act, 1882 — Section 123