COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1994

1,069 judgments · page 41 of 54

High Courts01 Mar 1994

Kiran Rani Vs Krishan Kumar

Punjab And Haryana At Chandigarh · (1996) 1 DMC 223 : (1994) 107 PLR 721 : (1995) 1 RCR(Criminal) 430

Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6

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High Courts01 Mar 1994Dismissed

Swaran Vs Prescribed Authority

Punjab And Haryana At Chandigarh · (1994) 107 PLR 471

Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8A(1)

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High Courts28 Feb 1994

Banta Singh Vs Hakam Singh

Punjab And Haryana At Chandigarh · (1994) 2 LJR 627 : (1994) PLJ 360 : (1994) 2 RRR 326

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High Courts24 Feb 1994

M/s. Amar Cold Storage and Ice Factory and another Vs Punjab Financial Corporation

Punjab And Haryana At Chandigarh · AIR 1994 P&H 235 : (1994) 107 PLR 250

Registration Act, 1908 — Section 17State Financial Corporations Act, 1951 — Section 31, 32

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High Courts24 Feb 1994

State of Punjab Vs Thana Singh

Punjab And Haryana At Chandigarh · (1995) 1 Crimes 458 : (1994) 2 RCR(Criminal) 430

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High Courts24 Feb 1994

Omi Devi Vs Hanmant Singh and another

Punjab And Haryana At Chandigarh · (1994) 2 Crimes 749 : (1994) 2 RCR(Criminal) 458

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High Courts24 Feb 1994

State of Punjab Vs Kundan Singh

Punjab And Haryana At Chandigarh · (1994) 2 Crimes 1164 : (1994) 2 RCR(Criminal) 372

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High Courts24 Feb 1994Dismissed

Harjinder Kaur and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 106 PLR 757

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High Courts24 Feb 1994Dismissed

Bhola Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (1995) CriLJ 1830 : (1994) 2 RCR(Criminal) 548

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 464Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324, 34

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High Courts23 Feb 1994

Principal Regional Engineering College and Others Vs Sh. Khan Singh Bali

Punjab And Haryana At Chandigarh · (1994) 107 PLR 263

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 115

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High Courts23 Feb 1994Allowed

Ganga Bishan Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 691

Constitution of India, 1950 — Article 226, 227Punjab Civil Services Rules — Rule 16, 16(2)

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High Courts23 Feb 1994Allowed

Raj Kumar Vs Bhim Sen and Another

Punjab And Haryana At Chandigarh · (1994) 108 PLR 213 : (1994) 2 RCR(Rent) 63

Court Fees Act, 1870 — Section 7

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High Courts23 Feb 1994Dismissed

Surinder Kumar Chadha Vs Ajay Pal Singh and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 238 : (1994) 2 RCR(Rent) 16

East Punjab Urban Rent Restriction Act, 1949 — Section 13Punjab Courts Act, 1918 — Section 41Transfer of Property Act, 1882 — Section 10

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High Courts23 Feb 1994Dismissed

Darshanjit Kaur Vs Financial Commissioner (Planning) and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 596

Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 90(14)

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High Courts23 Feb 1994Dismissed

Tanta and Another Vs Kura and Others

Punjab And Haryana At Chandigarh · (1994) 2 CivCC 373 : (1994) 107 PLR 217 : (1994) 2 RCR(Rent) 168

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 115

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High Courts23 Feb 1994Allowed

Naib Singh Vs Hakam Singh alias Teja Singh

Punjab And Haryana At Chandigarh · (1994) 107 PLR 633

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts22 Feb 1994

M/s. Bajwa and Co. Vs Punjab Financial Corporation and another

Punjab And Haryana At Chandigarh · AIR 1995 P&H 129 : (1995) 82 CompCas 891 : (1994) 107 PLR 398

State Financial Corporations Act, 1951 — Section 29, 31

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High Courts22 Feb 1994

Mahabir Prashad Sharma and others Vs Collector, Rewari at Narnaul and others

Punjab And Haryana At Chandigarh · AIR 1995 P&H 11 : (1996) 86 CompCas 113 : (1996) 2 LLJ 900

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14, 226, 227State Financial Corporations Act, 1951 — Section 10, 24, 25, 27, 29

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High Courts22 Feb 1994

Mohamad Imteaz Khan alias Sannu Vs State of Haryana

Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 456

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High Courts22 Feb 1994

Ramehr Vs State of Haryana

Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 409

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