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Punjab And Haryana At Chandigarh judgments, 1994

1,069 judgments · page 38 of 54

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High Courts24 Mar 1994Dismissed

Asha Rani Vs Raj Kumar

Punjab And Haryana At Chandigarh · (1994) 108 PLR 142

Hindu Marriage Act, 1955 — Section 13(1), 20(2)
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High Courts24 Mar 1994Allowed

Jangir Singh Vs Subeg Singh and Another

Punjab And Haryana At Chandigarh · (1994) 2 CivCC 494 : (1994) 108 PLR 294

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts24 Mar 1994Allowed

Raj Pal Vs Paras Ram

Punjab And Haryana At Chandigarh · (1994) 108 PLR 511

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High Courts24 Mar 1994Dismissed

Giani Himmat Singh Ramta Vs Harniranjan Singh

Punjab And Haryana At Chandigarh · (1994) 108 PLR 330

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High Courts24 Mar 1994Allowed

Jaswant Singh Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 320

Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 23.9
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High Courts24 Mar 1994Dismissed

Raj Rani Vs Radhey Shyam and Another

Punjab And Haryana At Chandigarh · (1994) 107 PLR 681

Evidence Act, 1872 — Section 115Hindu Succession Act, 1956 — Section 6, 8
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High Courts23 Mar 1994Dismissed

Bata India Ltd. Vs Anupama Rubber Pvt. Ltd. and Another

Punjab And Haryana At Chandigarh · (1994) 108 PLR 217

Civil Procedure Code, 1908 (CPC) — Section 22, 24
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High Courts23 Mar 1994Dismissed

Major Singh Vs Gurdev Kaur

Punjab And Haryana At Chandigarh · (1994) 2 DMC 408

Hindu Marriage Act, 1955 — Section 13
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High Courts23 Mar 1994Allowed

Surjit Singh Vs Jalandhar Transport Co-Operative Society Ltd. and Others

Punjab And Haryana At Chandigarh · (1995) 2 ACC 335 : (1996) ACJ 280 : (1994) 108 PLR 23

Motor Vehicles Act, 1939 — Section 110A
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High Courts23 Mar 1994Dismissed

Charan Kaur Vs Ujagar Singh

Punjab And Haryana At Chandigarh · (1994) 2 DMC 423

Guardians and Wards Act, 1890 — Section 25
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High Courts23 Mar 1994

Mrs. Ablinder Chawla Vs Shri R.K. Gupta

Punjab And Haryana At Chandigarh · (1994) 107 PLR 219 : (1994) 2 RCR(Rent) 145

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5(1), 115
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High Courts22 Mar 1994Allowed

Smt. Swaran Kaur and Another Vs Sardari Lal Kapur and Others

Punjab And Haryana At Chandigarh · (1994) ACJ 1088 : (1994) 107 PLR 436

Trusts Act, 1882 — Section 28Workmens Compensation Act, 1923 — Section 2, 4
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High Courts21 Mar 1994

Lalit Kumar alias Manga Vs Smt. Sushma Sharma

Punjab And Haryana At Chandigarh · (1995) 109 PLR 255

Hindu Marriage Act, 1955 — Section 13B
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High Courts21 Mar 1994

Ved Parkash Vs Amar Singh and Another

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 339 : (1995) 110 PLR 207

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
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High Courts21 Mar 1994Allowed

Dev Raj Mittal Vs Vidya Sagar

Punjab And Haryana At Chandigarh · (1994) 107 PLR 451

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A, 15(6)
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High Courts21 Mar 1994Allowed

Jagroop Singh and Another Vs Bhajna

Punjab And Haryana At Chandigarh · (1994) 107 PLR 626

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
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High Courts20 Mar 1994

V. K. CONSTRUCTION WORKS LTD. Vs COMMISSIONER OF Income Tax.

Punjab And Haryana At Chandigarh · (1995) 125 CTR 265 : (1995) 215 ITR 26 : (1995) 78 TAXMAN 222

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 154, 32A, 80I
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High Courts17 Mar 1994Allowed

Dr. Vinod Kumar Sethi Vs Union Territory of Chandigarh and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 635

Capital of Punjab (Development and Regulation) Act, 1952 — Section 15, 8A
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High Courts17 Mar 1994Allowed

Satpal Kaur Vs Dhian Singh

Punjab And Haryana At Chandigarh · (1995) 1 DMC 178

Hindu Marriage Act, 1955 — Section 13(1A)
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High Courts17 Mar 1994Dismissed

Sita Devi Vs Rajinder Singh

Punjab And Haryana At Chandigarh · (1994) 108 PLR 227

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 11
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