High Courts31 Mar 1994Allowed
Haryana Hotels Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (1994) 2 LLJ 544 : (1994) 107 PLR 299
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 37 of 54
High Courts31 Mar 1994Allowed
S.C. Bhatia Vs P.C. Wadhawa
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 511 : (1994) 107 PLR 676
Companies Act, 1956 — Section 5, 545, 621, 73, 73(2A)
High Courts31 Mar 1994
Harcharan Singh Vs Punjab State Tubewell Corporation and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 122
Industrial Disputes Act, 1947 — Section 25F
High Courts31 Mar 1994Dismissed
Punjab State and Others Vs Gurdip Singh
Punjab And Haryana At Chandigarh · (1994) 107 PLR 698
Punjab Police Rules, 1934 — Rule 16.2(1)
High Courts30 Mar 1994Dismissed
Asstt. Collectof of C. Ex. and Customs Vs Sanjeev Kumar
Punjab And Haryana At Chandigarh · (1994) 55 ECR 668 : (1995) 79 ELT 49 : (1994) 3 RCR(Criminal) 208
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 11, 110, 111, 112, 123Gold (Control) Act, 1968 — Section 2, 68, 85
High Courts30 Mar 1994
Municipal Committee, Yamuna Nagar and others Vs Sukhminder Singh and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 108 : (1995) 110 PLR 541
Haryana Municipal Act, 1973 — Section 35Punjab Municipal Account Code, 1930 — Order 39 Rule 1, Order 39 Rule 11, Order 39 Rule 2Punjab Municipal Act, 1911 — Section 240
High Courts30 Mar 1994Dismissed
The New India Assurance Co. Ltd. Vs Shri Kailash Nath Bhatnagar and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 376 : (1995) ACJ 323 : (1994) 107 PLR 306
Motor Vehicles Act, 1939 — Section 96(2)
High Courts30 Mar 1994
Chandu Lal and Another Vs Nirmala Devi and Others
Punjab And Haryana At Chandigarh · (1995) 1 ACC 27
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Mar 1994
Jaspal Singh and Others Vs Sardul Singh and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 300
High Courts29 Mar 1994Dismissed
Smt. Shakuntla Devi and Others Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 264 : (1994) 107 PLR 443
Motor Vehicles Act, 1939 — Section 110A
High Courts29 Mar 1994Allowed
Dhan Kaur @ Dano and Others Vs Major Singh and Another
Punjab And Haryana At Chandigarh · (1994) 2 CivCC 473 : (1994) 107 PLR 745
Evidence Act, 1872 — Section 17
High Courts28 Mar 1994
Hakim Singh, Sarpanch Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 106 : (1994) 107 PLR 141
Punjab Gram Panchayat Act, 1952 — Section 14, 99, 99(1)
High Courts25 Mar 1994
S. Chet Singh and Another Vs Punjab Roadways and Another
Punjab And Haryana At Chandigarh · (1994) 2 ACC 518
High Courts25 Mar 1994Allowed
Smt. Krishna Kinra and Others Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (1995) 1 ACC 20 : (1994) ACJ 1308 : (1994) 107 PLR 574
Motor Vehicles Act, 1939 — Section 110A
High Courts25 Mar 1994
M/s. Kone International (P) Ltd. and others Vs Syndicate Bank
Punjab And Haryana At Chandigarh · AIR 1995 P&H 16
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts25 Mar 1994
State of Haryana Vs Brij Singh
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 477
High Courts25 Mar 1994Allowed
Shri. S.R. Goyal and Others Vs Shri Mehtab Singh, Deputy Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 290
Constitution of India, 1950 — Article 226, 227Haryana Co-operative Societies Act, 1984 — Section 114, 34(1), 34(2)
High Courts25 Mar 1994Allowed
Dalip Singh and Others Vs Smt. Krishna Kinra and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 572
Motor Vehicles Act, 1939 — Section 110A
High Courts24 Mar 1994
Rameshwari Devi and Others Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 624
High Courts24 Mar 1994Allowed
Nahar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) CriLJ 3005
Penal Code, 1860 (IPC) — Section 302