COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1994

1,069 judgments · page 35 of 54

High Courts21 Apr 1994Dismissed

Dr. S.P. Bhargava Vs Haryana Electric Steel Co. Ltd. and Another

Punjab And Haryana At Chandigarh · (1998) 94 CompCas 867 : (1994) 107 PLR 406

Companies Act, 1956 — Section 446, 446(3)Delhi Rent Control Act, 1958 — Section 21, 50

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High Courts21 Apr 1994Allowed

Babu Ram, Chairman, Panchayat Samiti Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 45

Punjab Panchayat Samiti and Zila Parishad Regulations — Regulation 20Punjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 113A, 18(1), 19(1)

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High Courts19 Apr 1994Dismissed

Gurnam Singh Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (1995) 109 PLR 381

Army Act, 1950 — Section 179Constitution of India, 1950 — Article 226, 226(2)

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High Courts19 Apr 1994Dismissed

Danat Kaur alias Sant Kaur Vs Harbans Kaur

Punjab And Haryana At Chandigarh · (1994) 108 PLR 525

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High Courts19 Apr 1994Dismissed

Gurcharan Singh Vs Raghbir Cycles Pvt. Ltd. and Others

Punjab And Haryana At Chandigarh · (1995) 82 CompCas 203 : (1995) 1 ILR (P&H) 352

Companies Act, 1956 — Section 155, 433

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High Courts19 Apr 1994Dismissed

Mohinder Singh Vs Rameshwar Kumar Singla and Another

Punjab And Haryana At Chandigarh · (1994) 107 PLR 696

Civil Procedure Code, 1908 (CPC) — Section 35B

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High Courts18 Apr 1994

Indu Bala Vs State of Haryana

Punjab And Haryana At Chandigarh · (1994) 3 Crimes 793 : (1995) 1 RCR(Criminal) 421

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High Courts18 Apr 1994

Mohinder Pal Singh Samundri Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 641

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High Courts18 Apr 1994Dismissed

Narinder Pal Sharma and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 156

Punjab Civil Services (Executive Branch) (Class I) Rules, 1976 — Rule 10, 10(1), 10(2), 28, 5

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High Courts11 Apr 1994Allowed

Amar Nath Vs The Financial Comm. and Others

Punjab And Haryana At Chandigarh · (1995) 109 PLR 359

Punjab Security of Land Tenures Act, 1953 — Section 9

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High Courts11 Apr 1994

Satwant Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1994 P&H 274 : (1994) 107 PLR 493

Constitution of India, 1950 — Article 14, 19(1), 31

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High Courts11 Apr 1994

Pawanta Sahib Cement Works (P.) Ltd. (In Liquidation) Vs Anil Saini and Others

Punjab And Haryana At Chandigarh · (1998) 94 CompCas 674 : (1994) 107 PLR 303

Companies Act, 1956 — Section 454, 454(2), 454(5)

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High Courts11 Apr 1994

Jasjit Singh and another Vs Smt. Charanjit Kaur and another

Punjab And Haryana At Chandigarh · AIR 1995 P&H 177 : (1994) 107 PLR 458

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 13, 44Hindu Succession Act, 1956 — Section 14, 14(1)

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High Courts11 Apr 1994

Citizen's Welfare Council and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · AIR 1995 P&H 116

Constitution of India, 1950 — Article 366Punjab Municipal Act, 1911 — Section 61, 62, 62(A), 62A(3), 97

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High Courts08 Apr 1994Dismissed

Om Parkash Bansal Vs Canara Bank

Punjab And Haryana At Chandigarh · (1994) 2 CivCC 375 : (1995) 109 PLR 725

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5

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High Courts08 Apr 1994Allowed

Satish Kumar Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1994) 108 PLR 243

Land Acquisition Act, 1894 — Section 23

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High Courts08 Apr 1994Allowed

R.P. Chopra and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 107 PLR 558

Employees State Insurance Act, 1948 — Section 1(5), 2(1)

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High Courts08 Apr 1994

Subhash Chander Kher. Vs Union of India and another

Punjab And Haryana At Chandigarh · (1994) 2 AICLR 134 : (1994) 2 RCR(Criminal) 437

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High Courts08 Apr 1994Allowed

Chopra R.P. and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1999) 3 LLJ 201

Employees State Insurance Act, 1948 — Section 1(5), 2(1)

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High Courts08 Apr 1994

Smt. Kamla Jain Vs State of Haryana and others

Punjab And Haryana At Chandigarh · AIR 1995 P&H 182 : (1994) 107 PLR 638

Land Acquisition Act, 1894 — Section 4, 4(1), 5, 5A, 6

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