High Courts22 Jan 1991
Subhash Chander and ors. Vs Prescribed Authority cum-Sub-Divisional Magistrate, Rohtak
Punjab And Haryana At Chandigarh · (1991) PLJ 400 : (1991) 2 RRR 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 60 of 64
High Courts22 Jan 1991
Sohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 544
High Courts22 Jan 1991
Malkhan Singh and others. Vs State of Haryana .
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 435
High Courts22 Jan 1991
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 583 : (1991) 1 RCR(Criminal) 554
High Courts22 Jan 1991
Amrik Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 585 : (1991) 2 RCR(Criminal) 133
High Courts21 Jan 1991Allowed
The Raipur Pirbuxwala Co-operative Agricultural Service Society Ltd. Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 665
Civil Procedure Code, 1908 (CPC) — Section 115, 9
High Courts21 Jan 1991
Ram Jaspal Kanungo . Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 547
High Courts21 Jan 1991
Municipal Committee, Gobindgarh Vs Gram Panchayat, Nasrali and ors.
Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 498 : (1991) PLJ 235 : (1991) 2 PLR 686 : (1991) 2 RRR 82
High Courts21 Jan 1991
H.K. Chopra Vs The Post Graduate Institute of Medical Education and Research, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 30 : (1991) 2 ILR (P&H) 305 : (1991) 1 RCR(Civil) 464
Civil Procedure Code, 1908 (CPC) — Section 35Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 12
High Courts21 Jan 1991
Lal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 162
High Courts21 Jan 1991
Jarnail Singh Vs Devinder Kumar and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 242 : (1991) 2 RRR 111
High Courts21 Jan 1991
Dharam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 205
High Courts18 Jan 1991Allowed
Bijender Singh Vs Rambir Singh and Others
Punjab And Haryana At Chandigarh · (1991) CivCC 286 : (1991) 2 ILR (P&H) 468 : (1991) 2 RCR(Rent) 124
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts18 Jan 1991Allowed
Bijender Singh Vs Ranbir Singh and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 375
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, Order 9 Rule 7, 115
High Courts18 Jan 1991Dismissed
State of Punjab Vs Lachhman Dass and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 641
Criminal Procedure Code, 1973 (CrPC) — Section 411Partnership Act, 1932 — Section 45
High Courts18 Jan 1991
Bawa Ram Vs Debo alias Gurdev Kaur .
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 475
High Courts18 Jan 1991
Dhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 136
High Courts18 Jan 1991
Mukhtiar Singh Vs Ajmer Kaur
Punjab And Haryana At Chandigarh · (1991) PLJ 519 : (1991) 2 PLR 116 : (1991) 2 RRR 420
High Courts18 Jan 1991
Harinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 404 : (1991) 1 RCR(Criminal) 614
High Courts18 Jan 1991Dismissed
Amarjit Kaur Vs Onkar Singh and Others
Punjab And Haryana At Chandigarh · (1992) 1 DMC 250
Criminal Procedure Code, 1973 (CrPC) — Section 311, 401, 482Penal Code, 1860 (IPC) — Section 406, 498A