High Courts01 Feb 1991
Daulat Ram Vs Dhapi
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 639
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 58 of 64
High Courts01 Feb 1991
Bishan Dev Singh Vs Gopal Dev
Punjab And Haryana At Chandigarh · (1992) 2 LJR 725 : (1992) PLJ 123 : (1992) 1 RRR 552
High Courts01 Feb 1991
Leelu Ram Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 125
High Courts01 Feb 1991
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 115
High Courts01 Feb 1991Allowed
Dr. Kartar Singh Vs Sh. Ramtej Pal
Punjab And Haryana At Chandigarh · (1991) 99 PLR 454 : (1991) 1 RCR(Rent) 607
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 18A
High Courts31 Jan 1991
Gurmukh Singh Vs Sarwan Singh and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 281 : (1992) 2 ILR (P&H) 445
Limitation Act, 1963 — Article 100, 14, 61Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 13, 6Transfer of Property Act, 1882 — Section 16
High Courts31 Jan 1991
Gulab Singh and ors. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 540 : (1992) 1 RCR(Criminal) 204
High Courts31 Jan 1991
Sanjeev Bansal Vs Rajinder Parshad
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 596 : (1991) 3 Crimes 358
High Courts31 Jan 1991
Harmeet Jawandha and another Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1991 P&H 288 : (1991) 2 ILR (P&H) 309
Passports Act, 1967 — Section 24, 5Passports Rules, 1980 — Rule 3
High Courts31 Jan 1991
Sanjeev Barisal. Vs Rajinder Parshad
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 596 : (1991) 3 Crimes 358 : (1991) 2 RCR(Criminal) 219 : (1991) 1 RCR(Criminal) 601
High Courts29 Jan 1991
Darshan Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1992) CriLJ 948 : (1991) 2 RCR(Criminal) 226
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 408, 409, 465, 468
High Courts29 Jan 1991Allowed
Union Territory Administration and Another Vs Sh. Joginder Paul and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 584
High Courts29 Jan 1991
Dilwara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 625
High Courts29 Jan 1991
Bant Singh alias Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 104
High Courts29 Jan 1991
Jai Gopal Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 3
High Courts29 Jan 1991
Bharpur Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 581 : (1991) 1 RCR(Criminal) 543
High Courts29 Jan 1991Dismissed
Om Parkash Vs Shiv Dutt Prasher
Punjab And Haryana At Chandigarh · (1991) 99 PLR 418 : (1991) 1 RCR(Rent) 395
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 18A(8)
High Courts29 Jan 1991
Raju Timirharan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 601 : (1991) 3 Crimes 79 : (1991) 2 RCR(Criminal) 183
High Courts29 Jan 1991
Balwant Singh Vs Mehar Singh Rathee, Advocate
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 597 : (1991) 2 RCR(Criminal) 222
High Courts28 Jan 1991Dismissed
Satinder Pal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1991) 99 PLR 394 : (1991) 2 RCR(Rent) 99
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151