High Courts28 Jan 1991
Bawa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 969 : (1991) 1 CurLJ 689 : (1991) 2 RCR(Criminal) 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 59 of 64
High Courts28 Jan 1991
Biru Vs Secretary to Government, Haryana
Punjab And Haryana At Chandigarh · (1991) PLJ 558 : (1991) 2 RRR 465
High Courts28 Jan 1991
Bhoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 23
High Courts28 Jan 1991
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 605 : (1991) 1 RCR(Criminal) 577
High Courts28 Jan 1991Dismissed
Kewal Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 99 PLR 558 : (1991) 3 RCR(Criminal) 157
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 408
High Courts28 Jan 1991
Jaswant Singh Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 243
High Courts25 Jan 1991Dismissed
Vakil Chand and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 DMC 612
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Jan 1991
Roop Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1991) PLJ 560 : (1991) 2 RRR 260
High Courts25 Jan 1991
Manju Kohli Vs Atul Puri
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 616
High Courts25 Jan 1991
Man Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 353
High Courts25 Jan 1991
Shangara Singh alias Kakku Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 166 : (1991) 1 RCR(Criminal) 541
High Courts24 Jan 1991Allowed
Amar Singh Vs Man Phool and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 645
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts24 Jan 1991
R.C.Gupta Vs Kanti Krishan Sharma
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 660
High Courts24 Jan 1991Dismissed
Union of India (UOI) Vs Bimex International
Punjab And Haryana At Chandigarh · (1991) 34 ECC 123 : (1991) ECR 499 : (1992) 61 ELT 243
Customs Act, 1962 — Section 108, 11, 111, 112
High Courts24 Jan 1991Dismissed
Ram Murti and Others Vs Tarlochan Singh and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 341 : (1991) 99 PLR 587
Motor Vehicles Act, 1939 — Section 110A
High Courts23 Jan 1991
Malak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 337
High Courts23 Jan 1991
Pardeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 25
High Courts23 Jan 1991
Kirshana Rani @ Krishna Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 701
High Courts22 Jan 1991
Harbans Lal Vs Sham Dass and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 453 : (1991) 1 RCR(Rent) 602
East Punjab Urban Rent Restriction Act, 1949 — Section 15(3)
High Courts22 Jan 1991
Gram Panchayat Peer Mushiala and another Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 289 : (1992) 2 ILR (P&H) 441
Constitution of India, 1950 — Article 14, 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Punjab Minor Minerals Concession Rules, 1964 — Rule 10