High Courts17 Jan 1991
Prithi Pal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1991) CriLJ 2541 : (1991) 1 RCR(Criminal) 694
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2), 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 61 of 64
High Courts17 Jan 1991Dismissed
Hem Kund Bus Service Pvt. Ltd. Vs Suresh Motor Car Company
Punjab And Haryana At Chandigarh · (1991) 01 P&H CK 0116
Civil Procedure Code, 1908 (CPC) — Section 35AEvidence Act, 1872 — Section 65, 66
High Courts17 Jan 1991
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 492 : (1991) 1 RCR(Criminal) 671
High Courts17 Jan 1991
Avtar Singh Vs Smt. Kamlesh and Others
Punjab And Haryana At Chandigarh · (1991) 2 DMC 309
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Jan 1991Allowed
Bagh Singh and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 DMC 325
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 406, 498
High Courts16 Jan 1991Dismissed
Surender Singh Vs Smt. Suresh
Punjab And Haryana At Chandigarh · (1991) 2 DMC 609
Hindu Marriage Act, 1955 — Section 13(1)
High Courts16 Jan 1991Dismissed
Surinder Singh Vs Suresh
Punjab And Haryana At Chandigarh · (1991) 2 DMC 467
Hindu Marriage Act, 1955 — Section 13
High Courts16 Jan 1991Allowed
Gursharan Singh Sandhu Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 2 ACC 139 : (1991) ACJ 729 : (1991) 99 PLR 581
Motor Vehicles Act, 1939 — Section 110A
High Courts16 Jan 1991Dismissed
Bhajan Lal Bishnoi Vs Rajasthan State Transport Corporation
Punjab And Haryana At Chandigarh · (1991) ACJ 651 : (1991) 99 PLR 561
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1939 — Section 110A
High Courts15 Jan 1991
Maj General Ram Singh (Retd.) Vs The Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 365
Constitution of India, 1950 — Article 226
High Courts15 Jan 1991Allowed
Lakhbir Singh Vs Ram Parkash
Punjab And Haryana At Chandigarh · (1991) 99 PLR 406 : (1991) 1 RCR(Rent) 390
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(8)
High Courts15 Jan 1991Dismissed
Karan Singh Vs Smt. Brahmwati and Another
Punjab And Haryana At Chandigarh · (1991) 2 DMC 292
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts15 Jan 1991
Gian Singh Vs Dhirendra
Punjab And Haryana At Chandigarh · (1991) PLJ 408 : (1991) 2 RRR 509
High Courts15 Jan 1991
Nathu Ram and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 127 : (1992) 2 LJR 55 : (1991) PLJ 285 : (1991) 2 RRR 217
High Courts15 Jan 1991
Ram Lal Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 99
High Courts15 Jan 1991
Ram Singh Vs Chandigarh Housing Board, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1992 P&H 32
Constitution of India, 1950 — Article 226
High Courts15 Jan 1991
Deepak Kumar and anr. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 372 : (1991) 3 RCR(Criminal) 165
High Courts15 Jan 1991
Gulab Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 392 : (1991) 3 RCR(Criminal) 159
High Courts15 Jan 1991
Sarwan Kumar Vs Prem Lata @ Premo
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 381 : (1991) 2 CurLJ 526
High Courts15 Jan 1991
Mahla Ram Vs Hawa Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 101