Subhash Chander Sethi Vs Sh. B.R. Kakkar, Commissioner, Municipal Corporation of Ludhiana
Punjab And Haryana At Chandigarh · (1990) 98 PLR 46 : (1990) 1 RCR(Criminal) 742
COURT ARCHIVE
1,260 judgments · page 9 of 63
Punjab And Haryana At Chandigarh · (1990) 98 PLR 46 : (1990) 1 RCR(Criminal) 742
Punjab And Haryana At Chandigarh · (1991) CivCC 46 : (1990) 1 DMC 92 : (1990) 1 RCR(Criminal) 29
Punjab And Haryana At Chandigarh · (1990) ACJ 946 : (1990) 97 PLR 320
Punjab And Haryana At Chandigarh · (1990) 97 PLR 540
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 109
Punjab And Haryana At Chandigarh · (1990) PLJ 408 : (1991) 1 RRR 358
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 102 : (1990) 1 CurLJ 98 : (1990) 1 RCR(Criminal) 23
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 261 : (1990) PLJ 227 : (1990) 2 RRR 264
Punjab And Haryana At Chandigarh · (1990) CivCC 102 : (1992) 73 CompCas 660 : (1990) 97 PLR 132
Punjab And Haryana At Chandigarh · (1990) 1 ACC 410 : (1990) ACJ 998
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 197 : (1990) 97 PLR 74
Punjab And Haryana At Chandigarh · (1990) CriLJ 1417 : (1990) 2 RCR(Criminal) 541
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 82 : (1990) 1 CurLJ 143 : (1990) 1 RCR(Criminal) 48
Punjab And Haryana At Chandigarh · (1989) 10 P&H CK 0079
Punjab And Haryana At Chandigarh · (1990) 2 ACC 197
Punjab And Haryana At Chandigarh · AIR 1991 P&H 173 : (1991) 1 ILR (P&H) 321
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 146 : (1990) 1 CurLJ 165 : (1990) 1 RCR(Criminal) 45
Punjab And Haryana At Chandigarh · (1990) 78 STC 368
Punjab And Haryana At Chandigarh · (1990) 97 PLR 249
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 86 : (1990) 1 CurLJ 87