High Courts09 Nov 1989Allowed
Uttam Singh Vs Des Raj
Punjab And Haryana At Chandigarh · (1990) CivCC 483 : (1990) 97 PLR 130
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1989
1,260 judgments · page 8 of 63
High Courts09 Nov 1989Allowed
Devender Gulati and Others Vs Saroj Rani
Punjab And Haryana At Chandigarh · (1990) 1 DMC 44 : (1990) 1 RCR(Criminal) 228
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts09 Nov 1989
Har Narain Vs Dharam Singh and ors.
Punjab And Haryana At Chandigarh · (1990) PLJ 270 : (1991) 1 RRR 187
High Courts09 Nov 1989
Rajinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 590
High Courts09 Nov 1989Dismissed
Har Gobind Vs Smt. Shanti Devi and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 255
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts08 Nov 1989
Ram Sarup Vs Fateh Chand
Punjab And Haryana At Chandigarh · (1990) 97 PLR 366 : (1990) 1 RCR(Rent) 370
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 18A(8)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A
High Courts08 Nov 1989Allowed
Sumer and Another Vs Vijay Singh and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 350
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts08 Nov 1989Dismissed
Mahant Sarju Dass Chela Janaki Dass Vs Jia Lal
Punjab And Haryana At Chandigarh · (1990) 97 PLR 364 : (1990) 1 RCR(Rent) 372
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts07 Nov 1989Dismissed
Parshotam Dev Dhir and Co. and Another Vs New Bank of India and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 382
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 41 Rule 6, 115
High Courts06 Nov 1989Allowed
Bhupinder Singh Vs Smt. Zenobia Bhanot
Punjab And Haryana At Chandigarh · (1990) 98 PLR 335 : (1990) 1 RCR(Rent) 420
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(8)
High Courts06 Nov 1989Dismissed
Hony/Captain Surinder Singh Sandhu (Retd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 245 : (1990) 97 PLR 259
Army Act, 1950 — Section 3Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts06 Nov 1989Dismissed
Chhaju and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 DMC 153
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts06 Nov 1989
Girdhari Lal Vs Leela Krishan and Another
Punjab And Haryana At Chandigarh · (1990) CivCC 110 : (1990) 98 PLR 423 : (1990) 1 RCR(Rent) 71
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 3
High Courts06 Nov 1989
Ram Lal Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) PLJ 7 : (1990) 1 RRR 559
High Courts06 Nov 1989Allowed
Manohar Lal Vs Smt Lajwanti and Others
Punjab And Haryana At Chandigarh · (1990) CivCC 491 : (1990) 2 RCR(Rent) 215
High Courts06 Nov 1989Dismissed
Pyare Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 DMC 115
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts03 Nov 1989
Vidya and Others Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 595
High Courts03 Nov 1989
Punjab State Electricity Board and Others Vs Ram Piari and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 431 : (1990) 98 PLR 164
Motor Vehicles Act, 1939 — Section 110A
High Courts03 Nov 1989
Amarjit Kaur and Others Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 323
Motor Vehicles Act, 1988 — Section 110
High Courts02 Nov 1989
Surjit Singh and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 225 : (1990) 2 RCR(Criminal) 49