COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1989

1,260 judgments · page 10 of 63

High Courts20 Oct 1989Partly Allowed

Adarsh Industrial Corporation Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1990) 79 STC 94

Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 14, 286Haryana General Sales Tax Act, 1973 — Section 13, 17

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High Courts20 Oct 1989Allowed

Amarjit Singh Vs Harnam Singh

Punjab And Haryana At Chandigarh · (1989) 10 P&H CK 0003

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High Courts19 Oct 1989

State of Haryana Vs Rattan Optical Works

Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 194

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High Courts19 Oct 1989

Joga Singh Vs Pakhar Ram

Punjab And Haryana At Chandigarh · AIR 1990 P&H 314 : (1990) CivCC 73 : (1990) 1 CivCC 73 : (1990) 97 PLR 175

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16, 16

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High Courts19 Oct 1989

Hans Raj Gagat Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 115

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High Courts18 Oct 1989Allowed

Sushil Kumar Vs Haryana State and Another

Punjab And Haryana At Chandigarh · (1991) 99 PLR 33

Stamp Act, 1899 — Section 47A

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High Courts18 Oct 1989Allowed

Captain (Now Major) Rajinder Pal Singh Bajwa Vs Mrs. Manjit Kaur Bajwa

Punjab And Haryana At Chandigarh · (1990) 97 PLR 445

Hindu Marriage Act, 1955 — Section 10, 10(1)

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High Courts18 Oct 1989

Kanwaljit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 2 AICLR 897 : (1990) 1 RCR(Criminal) 109

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High Courts17 Oct 1989

Ganeshdass Bhojraj Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1990) 81 CTR 64 : (1990) 183 ITR 649

Income Tax Act, 1961 — Section 210, 212(3A), 256, 273

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High Courts17 Oct 1989

Mehna Singh and Another Vs Ram Bilas and Others

Punjab And Haryana At Chandigarh · (1990) 2 ACC 116

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High Courts17 Oct 1989Dismissed

Sujan Singh Vs Illaqa Magistrate and Another

Punjab And Haryana At Chandigarh · (1990) 97 PLR 461

Punjab Gram Panchayat Act, 1952 — Section 13D

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High Courts17 Oct 1989

Ganesh Ram and Others Vs Shyam Sarup

Punjab And Haryana At Chandigarh · (1989) 10 P&H CK 0059

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1

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High Courts17 Oct 1989

Commissioner of Income Tax Vs Sobha Singh Jairam Singh (No. 1)

Punjab And Haryana At Chandigarh · (1990) 183 ITR 148

Income Tax Act, 1961 — Section 255(4)Partnership Act, 1932 — Section 42Wealth Tax Act, 1957 — Section 24(11)

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High Courts17 Oct 1989

Commissioner of Income Tax Vs Sobha Singh Jairam Singh (No. 2)

Punjab And Haryana At Chandigarh · (1990) 183 ITR 575

Income Tax Act, 1961 — Section 256(1)

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High Courts17 Oct 1989

r b Vs Prabha Shankar and ors.

Punjab And Haryana At Chandigarh · (1990) PLJ 443 : (1990) 2 RRR 588

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High Courts17 Oct 1989

Satish Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (1989) 2 AICLR 890 : (1990) 1 CurLJ 178 : (1989) 2 RCR(Criminal) 688

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High Courts17 Oct 1989

Harbans Kaur Vs Sanjogta and ors.

Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 220 : (1990) PLJ 474 : (1991) 1 RRR 242

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High Courts17 Oct 1989

Charanjit Singh and ors. Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1990) PLJ 8 : (1990) 1 RRR 587

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High Courts17 Oct 1989Dismissed

Paramount Paper Mills Vs Haryana State Electricity Board and Another

Punjab And Haryana At Chandigarh · (1989) 10 P&H CK 0005

Arbitration Act, 1940 — Section 34

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High Courts16 Oct 1989

Usha Sethi Vs Dr. Vinod Sethi and Another

Punjab And Haryana At Chandigarh · (1990) CivCC 76 : (1990) 1 DMC 176

Hindu Marriage Act, 1955 — Section 24

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