High Courts17 Nov 1989Allowed
The State of Punjab and Others Vs Constable Budh Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 292
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 115Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1989
1,260 judgments · page 7 of 63
High Courts17 Nov 1989Allowed
Ram Singh Jaspal Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1990) 79 STC 292
High Courts17 Nov 1989Dismissed
Bishan Dass and Another Vs Roshan Lal Mehta and Another
Punjab And Haryana At Chandigarh · (1989) 11 P&H CK 0018
High Courts16 Nov 1989Partly Allowed
Smt. Pushpmala Jain Vs Bank of Baroda and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 228
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 11, 47 , 60(1)Limitation Act, 1963 — Article 137
High Courts16 Nov 1989
Darshan Kaur Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 231 : (1991) 1 ILR (P&H) 35 : (1990) 97 PLR 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 21 Rule 34(2), Order 21 Rule 34(3), 47
High Courts16 Nov 1989
Secretary to Government Haryana, Rehabilitation Department, Chandigarh and ors. Vs Hari Singh and anr.
Punjab And Haryana At Chandigarh · (1990) PLJ 64 : (1990) 1 RRR 333 : (1990) 1 RRR 41
High Courts16 Nov 1989
Smt. Nirmala Devi Vs The Punjab Scheduled Castes Land Development and Finance Corporation and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 260
Constitution of India, 1950 — Article 226, 227
High Courts16 Nov 1989
Secretary to Government Haryana, Rehabilitation Department and ors. Vs Hari Singh
Punjab And Haryana At Chandigarh · (1990) PLJ 64 : (1990) 1 RRR 333 : (1990) 1 RRR 41
High Courts16 Nov 1989Allowed
Smt. Bhagwanti Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (1989) 11 P&H CK 0017
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A
High Courts16 Nov 1989Allowed
Food Corporation of India Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 283 : (1990) 2 RCR(Rent) 15
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
High Courts15 Nov 1989
Major Singh Brar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 312
High Courts15 Nov 1989
Gurnam Singh Vs Bant Singh
Punjab And Haryana At Chandigarh · (1989) 11 P&H CK 0103
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57(2)
High Courts15 Nov 1989Dismissed
Parmeshwari Vs Parkash Chander
Punjab And Haryana At Chandigarh · (1991) 2 DMC 408 : (1990) 98 PLR 45
Hindu Marriage Act, 1955 — Section 13
High Courts15 Nov 1989
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 97 PLR 118
High Courts15 Nov 1989
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 101 : (1990) 1 CurLJ 313
High Courts15 Nov 1989
Kartar Kaur Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 129 : (1990) 1 RCR(Criminal) 265
High Courts13 Nov 1989
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 437 : (1990) CrLJ 1413 : (1990) 3 RCR(Criminal) 551 : (1990) 3 RCR(Criminal) 187
High Courts11 Nov 1989
Charanjit Kaur Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 339 : (1990) 97 PLR 123
Constitution of India, 1950 — Article 14, 226, 227
High Courts10 Nov 1989Allowed
Kamla and Others Vs Rajasthan State and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 298 : (1990) ACJ 852
High Courts10 Nov 1989
Smt. Kaushalya Devi and Others Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 93
Motor Vehicles Act, 1939 — Section 110A