High Courts08 Sept 1988Dismissed
Ved Parkash Vs The Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 333
Punjab Gram Panchayat Act, 1952 — Section 109, 109(1), 109(2), 109B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 21 of 50
High Courts08 Sept 1988Dismissed
Rameshwar Dass Vs Hakim Ram Sarup Garg
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 197
High Courts08 Sept 1988Allowed
Joginder Paul Vs Mahant Jamna Gir Chela Bawa Gir
Punjab And Haryana At Chandigarh · (1989) CivCC 214 : (1989) 1 RCR(Rent) 135
High Courts08 Sept 1988Dismissed
State of Punjab and Another Vs Kashmir Singh and Another
Punjab And Haryana At Chandigarh · (1993) 3 LLJ 565
Industrial Disputes Act, 1947 — Section 25G
High Courts08 Sept 1988
Chander Parkash Malhotra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 314
High Courts08 Sept 1988Allowed
Chander Parkash Malhotra Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 314
High Courts08 Sept 1988Allowed
Nand Kishore and another Vs Ashwani Kumar and others
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0013
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Sept 1988Dismissed
Gram Panchayat/Gram Sabha, Munak Kalan, Hoshiarpur Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0126
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts06 Sept 1988Dismissed
Manu Bhandari Vs Punjab University, Chandigarh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 193 : (1989) 1 ILR (P&H) 274
Constitution of India, 1950 — Article 14, 226
High Courts06 Sept 1988
Ajmer Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 341
High Courts06 Sept 1988
Satish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 389
High Courts06 Sept 1988
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 539
High Courts06 Sept 1988
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 910 : (1988) 2 RCR(Criminal) 494
High Courts06 Sept 1988
Ashok Jamna Dass Thakkar. Vs Varinder Kumar and anr..
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 478 : (1989) 1 RCR(Criminal) 197
High Courts06 Sept 1988
Grain Panchayat/Gram Sabha Munak Kalan Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1988) PLJ 558 : (1988) 2 RRR 571
High Courts06 Sept 1988Allowed
Madan Lal of Amritsar Vs Kharaiti Ram and others
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0031
High Courts06 Sept 1988Allowed
Manmohan Singh Vs Crompton Greaves Limited, Dr. Gandi Marg Bombay and others
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 256
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)(v)
High Courts06 Sept 1988Allowed
Krishna Devi Vs Union of India
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0018
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8(b)
High Courts06 Sept 1988Dismissed
Channu Vs Gram Panchayat and others
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0014
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 5, 7
High Courts06 Sept 1988Allowed
Sarwan Singh Vs Davinder Singh and another
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1