High Courts13 Sept 1988
Bhim Singh and ors. Vs Gram Panchayat, Jakhauli and ors.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 578 : (1989) PLJ 394 : (1989) 2 RRR 183
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 20 of 50
High Courts13 Sept 1988
Tara Chand and anr. Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 351 : (1988) PLJ 562 : (1988) 2 RRR 583
High Courts13 Sept 1988Dismissed
Haryana Seeds Development Corporation Ltd. and Others Vs J.K. Aggarwal
Punjab And Haryana At Chandigarh · (1989) 65 CompCas 95
Companies Act, 1956 — Section 2, 2(30)
High Courts13 Sept 1988
L.R. Wadhawani Vs The Haryana State, State Board For The Prevention and Control of Water Pollution, Chandigarh
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0010
Water (Prevention and Control of Pollution) Act, 1974 — Section 43
High Courts13 Sept 1988Dismissed
Chander Kumar and others Vs Smt. Daropadi Devi
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 231
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(ii)(b)
High Courts12 Sept 1988
Dilbagh Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0150
High Courts12 Sept 1988Dismissed
Sohan Lal Vs Tara Chand Bhasin
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 16
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(v)
High Courts12 Sept 1988Allowed
Ram Dhan Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1990) ACJ 193 : AIR 1989 P&H 271
Motor Vehicles Act, 1939 — Section 110B
High Courts12 Sept 1988
Balbir Singh Saini Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 944 : (1989) 1 RCR(Criminal) 535
High Courts12 Sept 1988
Malak Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 599
High Courts12 Sept 1988
Krishan Kumar Bharadia Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 275 : (1989) 1 RCR(Criminal) 268
High Courts12 Sept 1988
Gram Panchayat, Nurwala Vs Tara Chand and another
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0030
High Courts12 Sept 1988Dismissed
Jiwan Parkash Aggarwal Vs M/s Kay Timber Traders Kugti Forest Dhangu Road, Pathankot and others
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 185
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts12 Sept 1988Dismissed
Miss Ritu Khanna Vs The Punjab University, Chandigarh and another
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0025
Constitution of India, 1950 — Article 311
High Courts12 Sept 1988Allowed
Sahi Ram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) ACJ 477 : (1989) 95 PLR 512
High Courts09 Sept 1988
Inderjit Singh Vs Sahib Singh
Punjab And Haryana At Chandigarh · (1989) PLJ 304 : (1990) 2 RRR 127
High Courts09 Sept 1988
Jagdish Lal Kalra Vs M/s Jagdish Chand Satish Kumar
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0004
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 12(3)
High Courts08 Sept 1988Dismissed
Ved Parkash Vs The Gram Panchayat and another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 333
Punjab Gram Panchayat Act, 1952 — Section 109
High Courts08 Sept 1988Allowed
Joginder Paul Vs Mahant Jamna Gir Chela Bawa Ganga Gir, Mahant Mandir, Sat Narain, G.T. Road, Phagwara
Punjab And Haryana At Chandigarh · (1988) 09 P&H CK 0144
High Courts08 Sept 1988Allowed
M/s Bhatia Cloth Mills, Industrial Area, Ludhiana Vs Shri Vasdev
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Rent) 22
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)