High Courts27 Jul 1982Allowed
Neelam Prints Vs Deputy Supdt., Central Excise and Others
Punjab And Haryana At Chandigarh · (1982) 10 ELT 895
Central Excise Rules, 1944 — Rule 10, 8(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 16 of 29
High Courts26 Jul 1982
Amrik Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 709 : (1983) 1 ILR (P&H) 402
Criminal Procedure Code, 1973 (CrPC) — Section 293Prevention of Food Adulteration Act, 1954 — Section 16, 2
High Courts25 Jul 1982Allowed
Raj Kishen and another Vs Ajit Kumar and others
Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0010
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)(a)(i)
High Courts22 Jul 1982
Hari Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 119
High Courts22 Jul 1982
Jagir Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1982) CriLJ 2136 : (1983) 1 ILR (P&H) 396
Criminal Procedure Code, 1973 (CrPC) — Section 345, 346Penal Code, 1860 (IPC) — Section 228, 323, 504
High Courts21 Jul 1982
Sujan Singh Vs Shobha Nath and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 417 : (1982) 2 RCR(Rent) 401
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 2
High Courts21 Jul 1982
Norati and others Vs Financial Commissioner Haryana and others
Punjab And Haryana At Chandigarh · (1982) CurLJ 595 : (1982) PLJ 450 : (1984) RRR 593
High Courts21 Jul 1982
Raghbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) CurLJ 696 : (1982) ILR (P&H) 408 : (1982) PLJ 345 : (1985) RRR 82
High Courts20 Jul 1982
Shambhu Ram and Others Vs Harnek Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 163
Criminal Procedure Code, 1973 (CrPC) — Section 141Limitation Act, 1963 — Article 47 , 65Specific Relief Act, 1877 — Section 9
High Courts20 Jul 1982
Chandrup Singh and Another Vs Data Ram and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 1 : (1982) 2 ILR (P&H) 526
Punjab Laws Act, 1872 — Section 12, 5
High Courts20 Jul 1982
Ambala Electric Supply Co. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1983) 139 ITR 925
Electricity Act, 1910 — Section 7A(4)Income Tax Act, 1961 — Section 32(1), 41(2)
High Courts19 Jul 1982
Sita Gir Vs Punjab State and others .
Punjab And Haryana At Chandigarh · (1982) CurLJ 722 : (1982) ILR (P&H) 455 : (1982) PLJ 404 : (1984) RRR 545
High Courts19 Jul 1982
Banwari Vs Degh Ram and others
Punjab And Haryana At Chandigarh · (1982) PLJ 397 : (1986) RRR 450
High Courts19 Jul 1982
Sir Sahabji Maharaj Mills Ltd. Vs Chuni Lal
Punjab And Haryana At Chandigarh · AIR 1983 P&H 284
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts16 Jul 1982Allowed
State Bank of Patiala Vs Shri Hakan Singh and another
Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0035
High Courts16 Jul 1982
Assa Nand Vs Harish Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 23 : (1983) 1 ILR (P&H) 391
Civil Procedure Code Amendment Act, 1976 — Section 115Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 37 Rule 2(2), 115(2), 35B
High Courts16 Jul 1982Dismissed
Shri D.B. Verma and others Vs Shri R.C. Raizada, Deputy Chief Officer, Department of Non-Banking Companies, Reserve Bank of India and another
Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0009
Reserve Bank of India Act, 1934 — Section 45J
High Courts16 Jul 1982
Jaswant Singh and Others Vs The Custodian, Evacuee Property, Punjab, Jullundur and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 273
Administration of Evacuee Property Act, 1950 — Section 7Evacuee Interest (Separation) Act, 1951 — Section 10, 11, 7, 8, 9
High Courts16 Jul 1982Allowed
Raghbir Singh Vs Krishna
Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0007
High Courts15 Jul 1982Allowed
Mst. Surji and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0012
Penal Code, 1860 (IPC) — Section 307, 324