High Courts06 Aug 1982

State of Punjab Vs Harbans Lal

Punjab And Haryana At Chandigarh · (1983) CriLJ 13 : (1983) 1 ILR (P&H) 444

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 18, 313, 357, 360, 361Penal Code, 1860 (IPC) — Section 337
High Courts05 Aug 1982Dismissed

B.D. Bali Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 438

Constitution of India, 1950 — Article 14Punjab Service of Engineers (Class II) Public Works Department (Irrigation Branch) Rules, 1941 — Rule 9