CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Punjab And Haryana At Chandigarh/1982

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1982

561 judgments · page 15 of 29

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1933
  • 1885
High Courts03 Aug 1982

Sant Lal Vs Additional District Judge Sonepat and others

Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 395 : (1982) PLJ 504 : (1984) RRR 662

Read judgment
High Courts03 Aug 1982

Dalip Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) PLJ 461 : (1984) RRR 567

Read judgment
High Courts03 Aug 1982Allowed

Pushpa Devi Vs Sawan Singh and others

Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0007

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
Read judgment
High Courts02 Aug 1982

State of Punjab Vs Kuldip Singh and Another

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 544 : (1983) 1 LLJ 309

Constitution of India, 1950 — Article 246, 310, 311Industrial Disputes Act, 1947 — Section 2, 3
Read judgment
High Courts02 Aug 1982

Jagdish Rai and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 87 : (1983) 1 ILR (P&H) 416

Punjab Municipal Act, 1911 — Section 238
Read judgment
High Courts02 Aug 1982

Bachna Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 458 : (1982) PLJ 377 : (1984) RRR 517

Read judgment
High Courts02 Aug 1982

Kaur Singh Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1983) 144 ITR 756

Income Tax Act, 1961 — Section 139(1), 246
Read judgment
High Courts02 Aug 1982

Pawan Kumar Vs Ruldu Ram and Another

Punjab And Haryana At Chandigarh · (1983) CriLJ 180

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 383, 384, 500, 504
Read judgment
High Courts02 Aug 1982Dismissed

Harphul Chand Died and represented by his legal representatives Vs Pran Nath (Died) and represented by his legal representative and others

Punjab And Haryana At Chandigarh · (1982) 08 P&H CK 0012

Partnership Act, 1932 — Section 69
Read judgment
High Courts30 Jul 1982

Haryana Urban Development Authority, Chandigarh etc. Vs Sh. D.S. Verma, Arbitrator, Superintending Engineer, etc.

Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0043

Arbitration Act, 1940 — Section 14, 17
Read judgment
High Courts30 Jul 1982

Rai Singh and others Vs Director Panchayats and others

Punjab And Haryana At Chandigarh · (1982) PLJ 476 : (1984) RRR 623

Read judgment
High Courts30 Jul 1982

Raj Singh : Vs J.S.Verma, Deputy Registrar, Cooperative Societies, Rohtak and others

Punjab And Haryana At Chandigarh · (1982) CurLJ 706 : (1982) ILR (P&H) 417 : (1982) PLJ 379 : (1984) RRR 519

Read judgment
High Courts29 Jul 1982Dismissed

New India Assurance Co. Ltd. Vs Col. Gurcharan Singh and Others

Punjab And Haryana At Chandigarh · (1986) 59 CompCas 15

Motor Vehicles Act, 1939 — Section 103A, 95, 95(2)
Read judgment
High Courts29 Jul 1982

Gobinda (deceased) Rep. By L.Rs. and others. Vs State of Punjab and others .

Punjab And Haryana At Chandigarh · (1982) CurLJ 727 : (1982) PLJ 402 : (1984) RRR 542

Read judgment
High Courts28 Jul 1982

Mit Singh and Kehar Singh Vs Amarpreet Kaur and Kartar Kaur

Punjab And Haryana At Chandigarh · (1983) PLJ 104 : (1986) RRR 462

Read judgment
High Courts28 Jul 1982

Smt. Savitri Kapur and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (1983) CriLJ 1135 : (1983) 2 RCR(Criminal) 178

Criminal Procedure Code, 1973 (CrPC) — Section 452, 482Essential Commodities Act, 1955 — Section 3, 6A, 7
Read judgment
High Courts28 Jul 1982Allowed

The State of Haryana and Another Vs Jagdish Singh and Others

Punjab And Haryana At Chandigarh · (1982) 07 P&H CK 0003

Read judgment
High Courts27 Jul 1982Allowed

Smt. Ram Devi Vs Shri Krishan Lal and others

Punjab And Haryana At Chandigarh · (1982) 2 RCR(Rent) 684

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
Read judgment
High Courts27 Jul 1982

Mewa Singh Vs Union Territory

Punjab And Haryana At Chandigarh · (1982) CriLJ 2134

Prevention of Food Adulteration Act, 1954 — Section 16
Read judgment
High Courts27 Jul 1982

Gopal Dutt Vs State of Haryana

Punjab And Haryana At Chandigarh · (1983) CriLJ 303 : (1983) 1 ILR (P&H) 411

Prevention of Food Adulteration Act, 1954 — Section 11, 16, 7
Read judgment
Previous1…1314151617…29Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions