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Punjab And Haryana At Chandigarh judgments, 1982

561 judgments · page 18 of 29

High Courts02 Jun 1982

Jai Singh and Another Vs N.A. Subramaniam and Another

Punjab And Haryana At Chandigarh · AIR 1982 P&H 407 : (1985) 58 CompCas 653 : (1982) 2 ILR (P&H) 465

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5Motor Vehicles Act, 1939 — Section 110 , 110A, 110B, 110C, 110D
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High Courts25 May 1982

Mohinder Singh Vs Narain and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 542

Easements Act, 1882 — Section 53Evidence Act, 1872 — Section 116Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
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High Courts19 May 1982

The Union of India and Others Vs Amin Chand

Punjab And Haryana At Chandigarh · AIR 1982 P&H 419

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 14, 24, 33, 36East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 36
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